High Courts12 Dec 2022Disposed Of
Pachava Vengam Kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0027
Dowry Prohibition Act, 1961 — Section 3, 4, 498A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 95 of 1,770
High Courts12 Dec 2022Dismissed
M/s. Manikanta Traders Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0026
Andhra Pradesh Value Added Tax Act, 2005 — Section 21, 31, 31(3)(a), 31(3)(b), 32, 32(2), 33, 33(1)(a), 33(1)(b), 33(2), 33(6), 33(6)(a)Central Sales Tax Act, 1956 — Section 5(3)
High Courts12 Dec 2022Disposed Of
Dr.Chennur Radhakrishna Reddy College Of Education Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0025
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Disposed Of
Ayyappa National Lorry Owners Welfare Association Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0024
High Courts12 Dec 2022Allowed
M R Punitha Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0023
High Courts12 Dec 2022Disposed Of
Gadde Bulli Raju Vs General Manager & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0022
Constitution Of India, 1950 — Article 14, 21
High Courts09 Dec 2022Dismissed
M/S Hindustan Coca-Cola Beverages Pvt Ltd. Vs Pathan Habibun & 7 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0020
Code Of Civil Procedure, 1908 — Order 23 Rule 1
High Courts09 Dec 2022Dismissed
M/S Hindustan Coca-Cola Beverages Pvt.Ltd Vs Pathan Habibun & 7 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0019
Code Of Civil Procedure, 1908 — Order 23 Rule 1
High Courts09 Dec 2022Allowed
V.Ramana Charyulu Vs State Of Andhra Pradesh Rep. By P.P.& Anr
Andhra Pradesh High Court · (2022) 12 AP CK 0018
High Courts09 Dec 2022Dismissed
Jetti Kavitha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0014
Constitution Of India, 1950 — Article 19(1)(g), 226
High Courts09 Dec 2022Dismissed
Seeli Srinu & Others Vs Seeli (Galinki) Suseela & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0013
Indian Penal Code, 1860 — Section 34, 313, 323, 376, 417, 420, 493
High Courts08 Dec 2022Allowed
Ghenu Kumbhar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts08 Dec 2022Allowed
Ganeswara Barika Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts08 Dec 2022Allowed
Bhurthi Suresh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts08 Dec 2022Disposed Of
Fishermen Cooperative Society Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0012
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2022Dismissed
Nalam Ranga Lakshmi @ Golla Ranga Lakshmi Vs Nalam Ranadeep
Andhra Pradesh High Court · (2022) 12 AP CK 0011
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Dec 2022Dismissed
Mahatama Hindi Academy Educational Society Vs State Of Andhra Pradesh, Rep. By Its Chief Secretary
Andhra Pradesh High Court · (2022) 12 AP CK 0010
Constitution Of India, 1950 — Article 14, 19, 21
High Courts06 Dec 2022Allowed
Chilukuri @ Savarapu Deepthi Vs Chilukuri Vinay
Andhra Pradesh High Court · (2022) 12 AP CK 0009
High Courts02 Dec 2022Disposed Of
Puritipati Sudhakara Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0007
High Courts02 Dec 2022Allowed
Perikala Arun Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7