High Courts04 Jan 2023Dismissed
P.Sunil Kumar Vs M/S.Kapil Chits Hyderabad Pvt Ltd & Ors
Andhra Pradesh High Court · (2023) 01 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 93 of 1,770
High Courts04 Jan 2023Dismissed
Reddy Rama Pallamraju Vs Kaila Nagaveni
Andhra Pradesh High Court · (2023) 01 AP CK 0004
High Courts03 Jan 2023Allowed
Thota Ramachandraiah, Kadapa Vs State Of A.P., Rep. By Spl. P.P. For ACB Cases
Andhra Pradesh High Court · (2023) 01 AP CK 0003
Prevention Of Corruption Act, 1988 — Section 7, 12, 13(a)(d), 13(1)(d), 13(1)((d)(i), 13(1)((d)(ii), 13(2), 20Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 114(g)
High Courts03 Jan 2023Disposed Of
V.S. Rami Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0001
High Courts02 Jan 2023Disposed Of
M Pradeep Kumar Reddy Vs Government Of AP & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0009
High Courts02 Jan 2023Disposed Of
Nowdu Venkata Atchuta Rama Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0008
High Courts02 Jan 2023Disposed Of
Bayye Chandra Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0007
High Courts30 Dec 2022Disposed Of
P Sreehari Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0072
High Courts30 Dec 2022Disposed Of
Gorla Manasa Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0070
High Courts30 Dec 2022Allowed
Tigireddy Venkat Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0069
Constitution Of India, 1950 — Article 226
High Courts30 Dec 2022Allowed
K. Narasimha Reddy, Chittoor District Vs Prl. Secretary, Revenue Dept., HYD & 2 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0067
Registration Act, 1908 — Section 21, 22, 22A, 22B, 23, 24, 35, 71Constitution Of India, 1950 — Article 14, 226, 300A
High Courts30 Dec 2022Dismissed
Boei Rama Devi, W/o Venkata Ramana Vs Suggu Ammaji @ Suggu Ammojamma, W/o Late Venkata Rao
Andhra Pradesh High Court · (2022) 12 AP CK 0066
Code Of Criminal Procedure, 1973 — Section 190(3), 200Evidence Act, 1872 — Section 91, 92Code Of Civil Procedure, 1908 — Section 100
High Courts29 Dec 2022Disposed Of
Nedurumalli Padmanabha Reddy & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0076
Indian Penal Code, 1860 — Section 406, 465Code Of Criminal Procedure, 1973 — Section 41A
High Courts28 Dec 2022Dismissed
A.Peter Yesudasu & 4 Others Vs State Of A.P., Rep By P.P & Another
Andhra Pradesh High Court · (2022) 12 AP CK 0065
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Dec 2022Dismissed
P.Naga Lakshmi Bora Vs State Of A.P., Rep By P.P & Another
Andhra Pradesh High Court · (2022) 12 AP CK 0064
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts28 Dec 2022Allowed
J.Radha Krishna Murthy & Others Vs Janapati Parthasarathy & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0062
Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts28 Dec 2022Dismissed
P. Raja Gopal, Kodur (Sub-Division), Kadapa Vs State Of A.P., Rep. By P.P., Hyderabad, & 2 Otrs.
Andhra Pradesh High Court · (2022) 12 AP CK 0058
Code Of Criminal Procedure, 1973 — Section 397(1), 401
High Courts27 Dec 2022Dismissed
Yelleti Srinivas Vs State Of A.P. & 2 Others
Andhra Pradesh High Court · (2022) 12 AP CK 0061
Indian Penal Code, 1860 — Section 498A
High Courts27 Dec 2022Dismissed
Shaik Abdul Saleem Vs Shaik Shameem
Andhra Pradesh High Court · (2022) 12 AP CK 0060
Indian Penal Code, 1860 — Section 498A, 506Code Of Civil Procedure, 1908 — Section 24
High Courts27 Dec 2022Dismissed
Kada Veerraju Vs State Of A.P.
Andhra Pradesh High Court · (2022) 12 AP CK 0059
Indian Penal Code, 1860 — Section 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 161, 207, 251, 255(2), 313, 388