High Courts26 Dec 2022Dismissed
Beenathi Ramakrishna Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0057
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 94 of 1,770
High Courts26 Dec 2022Dismissed
Yellumahanthi Malleswara Rao Vs Yellumahanthi Dhana Lakshmiu And Another
Andhra Pradesh High Court · (2022) 12 AP CK 0056
Code Of Criminal Procedure, 1973 — Section 125, 125(b)
High Courts26 Dec 2022Partly Allowed
Mindala Venkateswarlu Vs Srinivasa Auto Financiers & The State Of A.P. & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0055
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 207, 251, 313
High Courts23 Dec 2022Disposed Of
K.Ravi Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0053
High Courts22 Dec 2022Disposed Of
Singidi Raghuram Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0050
Constitution Of India, 1950 — Article 226
High Courts22 Dec 2022Dismissed
Dr.Ravula Venkata Ramana Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0049
Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 174
High Courts21 Dec 2022Disposed Of
P.Nagendra Prasad Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0045
Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules, 1991 — Rule 20
High Courts16 Dec 2022Allowed
Peddiredla Nookaratnam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 12 AP CK 0043
Indian Penal Code, 1860 — Section 34, 120B, 409, 420
High Courts16 Dec 2022Allowed
Muchagunta Subbarayudu Vs State Of A.P., Rep By PP.
Andhra Pradesh High Court · (2022) 12 AP CK 0042
Code Of Criminal Procedure, 1973 — Section 207, 209, 228, 235(1), 235(2), 374(2)Explosive Substances Act, 1908 — Section 5
High Courts16 Dec 2022Disposed Of
Sathi Vinod Kumar Reddy Vs K. Sudhakar & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0040
High Courts15 Dec 2022Dismissed
Gurram Sujatha & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0041
Indian Penal Code, 1860 — Section 407, 409, 420Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 226
High Courts15 Dec 2022Allowed
M/S Vishwakna Enterprises, Sec'bad Vs Sree Rayalaseema Hi-Strength Hypo Ltd., Kurnool
Andhra Pradesh High Court · (2022) 12 AP CK 0038
Arbitration Conciliation Act, 1996 — Section 11, 21
High Courts15 Dec 2022Disposed Of
Kode Kiran Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0034
High Courts14 Dec 2022Disposed Of
D Sarada Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0037
High Courts14 Dec 2022Disposed Of
Panja Veera Venkata Nageswar Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0036
Indian Penal Code, 1860 — Section 34, 354, 420, 427, 447, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts13 Dec 2022Allowed
Palaparthi Durga @ Singam Durga Vs Palaparthi Chiranjeevi
Andhra Pradesh High Court · (2022) 12 AP CK 0032
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 19, 24
High Courts13 Dec 2022Allowed
Kommu Babu & Others Vs Y V Subba Reddy & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0031
Contempt Of Courts Act, 1971 — Section 10, 11, 12, 20Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 129Constitution Of India, 1950 — Article 129, 215
High Courts12 Dec 2022Disposed Of
Sir C.V. Raman Institute Of Technology And Sciences Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0030
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Disposed Of
Nallabothula Nagabhushanam Naidu Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0029
High Courts12 Dec 2022Allowed
Bezawada Nagalakshmi Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0028