High Courts02 Dec 2022Dismissed
R Victoria Rani Vs G Veerapandian & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 96 of 1,770
High Courts02 Dec 2022Allowed
State Of Andhra Pradesh & Others Vs M/s.Vyshno Constructions & Others
Andhra Pradesh High Court · (2022) 12 AP CK 0003
Contract Act, 1872 — Section 28Arbitration And Conciliation Act, 1996 — Section 31(7)(a)Interest Act, 1978 — Section 3(3), 3(3)(a)(ii)
High Courts01 Dec 2022Dismissed
Thammisetty Narayana @ Pedda Narayana (A1) & Others Vs State Of A.P.
Andhra Pradesh High Court · (2022) 12 AP CK 0002
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 207, 235(1), 235(2), 313, 388
High Courts01 Dec 2022Dismissed
State Of A.P.,Rep.By PP. Vs Thammisetty Narayna @ Pedda Narayana And 6 Otehrs
Andhra Pradesh High Court · (2022) 12 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 207, 235(1), 235(2), 313Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324
High Courts29 Nov 2022Dismissed
A.B. Venkateswara Rao, IPS Vs Sameer Sharma IAS
Andhra Pradesh High Court · (2022) 11 AP CK 0050
Contempt Of Courts Act, 1971 — Section 2(b)
High Courts28 Nov 2022Dismissed
Dunga Sarojini Vs State Of A.P & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0049
Code Of Criminal Procedure, 1973 — Section 173, 216, 228, 239, 240, 244, 245, 246, 251, 397, 401Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 34, 353, 506
High Courts25 Nov 2022Disposed Of
Dasari Keshav Krishna Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0048
High Courts25 Nov 2022Disposed Of
Dandu Pavan Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0047
Essential Commodities Act, 1955 — Section 6A
High Courts25 Nov 2022Dismissed
M/s Sai Mounika Outsourcing Contractors Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0046
High Courts24 Nov 2022Dismissed
C. Naga Vinitha & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0045
Andhra Pradesh Cooperative Societies Act, 1964 — Section 31(2), 31(2)(b), 31(2)(c), 43Andhra Pradesh Cooperative Societies Rules, 1964 — Rule 22, 22(1), 22(1)(a), 22(2)(a), 22(2)(b)(i), 22(2)(b)(vi), 22(c)(1)(b),Constitution Of India, 1950 — Article 14, 19
High Courts23 Nov 2022Disposed Of
Godugu Asma Himani Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0044
High Courts23 Nov 2022Disposed Of
Pereddy Sahithi Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0043
High Courts23 Nov 2022Disposed Of
Gonti Ramesh Vs Government Of Ap & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0042
High Courts23 Nov 2022Disposed Of
Bhogavalli Venkata Satyanarayana Vara Prasad Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0041
High Courts23 Nov 2022Dismissed
Amrutha Sai Medical And Genral Stores Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0040
Drugs And Cosmetics Rules, 1945 — Rule 65(3)(1), 65(4)(3), 65(4)(4), 66, 66(1), 66(2)Mineral Concession Rules, 1960 — Rule 55Constitution Of India, 1950 — Article 226
High Courts21 Nov 2022Disposed Of
Vadla Beejan Bee Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0039
Constitution Of India, 1950 — Article 226
High Courts21 Nov 2022Disposed Of
Kattamuri Yogananda Veera Bhaskar Suman Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0038
Indian Penal Code, 1860 — Section 406, 420, 447, 506Code Of Criminal Procedure, 1973 — Section 156(3)Passport Act, 1967 — Section 5(2)(c), 6(2), 6(2)(f)
High Courts21 Nov 2022Disposed Of
Vallepu Sreenivasulu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0037
Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 6A, 6B, 7
High Courts18 Nov 2022Dismissed
Nichenametla Venkata Ramana & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0036
Indian Penal Code, 1860 — Section 34, 323, 506, 509Code Of Criminal Procedure, 1973 — Section 41A
High Courts18 Nov 2022Dismissed
Sure Ramakrishna Saikumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0035
Indian Penal Code, 1860 — Section 34, 420Essential Commodities Act, 1955 — Section 7Code Of Criminal Procedure, 1973 — Section 41A