High Courts07 Nov 2022Disposed Of
Hindusthan Steel Works Construction Ltd Empl Union Vs Hindustan Steel Works Construction Ltd,. Kolkata, 700022 & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0013
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 98 of 1,770
High Courts07 Nov 2022Allowed
Thammireddi Siva Sankar Rao & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 147, 148, 149, 188, 307, 324, 325, 341, 427
High Courts04 Nov 2022Allowed
Zaheer Khan Rehemat Kahan & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts04 Nov 2022Dismissed
Orthula Satya Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0010
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Nov 2022Allowed
Chandrika Agency Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0009
Indian Penal Code, 1860 — Section 270, 273
High Courts03 Nov 2022Allowed
Padi DHARABABU @ Dhara Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 11 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts03 Nov 2022Allowed
Taran Singh, & 5 Others Vs State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 11 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 397
High Courts01 Nov 2022Disposed Of
M/s. Pranav Agency Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2022Disposed Of
M/s. Sri Raja Rajeswari Agro Agency & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0002
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2022Disposed Of
Meenakshi Agricultural And Commercial Enterprises Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 11 AP CK 0001
Constitution Of India, 1950 — Article 226
High Courts28 Oct 2022Dismissed
Chavakula Venkata Subbaraju Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0052
High Courts28 Oct 2022Disposed Of
Neelam Sanjeeva Reddy Arts Science And Commerce College & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0051
University Grants Commission (Affiliation Of Colleges By Universities) Regulations, 2009 — Regulation 3(2), 3.2Constitution Of India, 1950 — Article 14, 19(1)(a), 19(1)(g), 21A
High Courts28 Oct 2022Dismissed
Thota Tambi@prabhakara Rao & Others Vs Shaik Abdullah
Andhra Pradesh High Court · (2022) 10 AP CK 0050
Code Of Civil Procedure, 1908 — Section 75, 151Code Of Civil Procedure, 1908 — Order 26, Rule 9
High Courts28 Oct 2022
P. Prasanth Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0049
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409, 420
High Courts28 Oct 2022Allowed
Begepalli Shifulla Khan Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0048
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts28 Oct 2022Allowed
Ungarada Mangamma Vs Election Tribunal Cum Senior Civil Judge At Srikakulam & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0047
Andhra Pradesh Panchayat Raj Act, 1994 — Section 233
High Courts28 Oct 2022Dismissed
J. Murali Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0046
Essential Commodities Act, 1955 — Section 6AConstitution Of India, 1950 — Article 226
High Courts28 Oct 2022Dismissed
Ponnavolu Siva Kumar Reddy Vs Nellore Vikram Reddy And 5 Others
Andhra Pradesh High Court · (2022) 10 AP CK 0044
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1897 — Section 45Code Of Civil Procedure, 1908 — Order 16, Rule 4
High Courts27 Oct 2022Allowed
Chinnam Ramanj Aneyulu @ Ramu & Others Vs State-Inspector Of Police
Andhra Pradesh High Court · (2022) 10 AP CK 0045
Code Of Civil Procedure, 1908 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Sections 8(c), 20(B)(ii)(C), 22 (C)
High Courts27 Oct 2022Disposed Of
Burjabariki Krishna Murthy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0043
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324, 447Code Of Criminal Procedure, 1973 — Section 41A