High Courts11 Oct 2022Allowed
B Mallikarjuna Vs T.Ramalingeswaram And 2 Others
Andhra Pradesh High Court · (2022) 10 AP CK 0019
Motor Vehicles Act, 1988 — Section 166(1)(c)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 100 of 1,770
High Courts11 Oct 2022Allowed
Muvva Ramesh Babu Vs Kandimalla Bindu Madhavi & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0018
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 21 Rule 35, Order 21 Rule 99Constitution Of India, 1950 — Article 227
High Courts11 Oct 2022Dismissed
Vandanapu Gopal Vs Olorangara Moosa Haji
Andhra Pradesh High Court · (2022) 10 AP CK 0016
Code Of Civil Procedure, 1908 — Section 115, 151Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 21 Rule 32
High Courts11 Oct 2022Allowed
Imtiaz Alias Imtiaz Basha & Others Vs J Sreenivasulu & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0015
Code Of Civil Procedure, 1908 — Section 115Limitation Act, 1963 — Section 5
High Courts11 Oct 2022Allowed
Kandukuri Pakkeramma Alias Radha Vs Kandukuri Pyari And 3 Others
Andhra Pradesh High Court · (2022) 10 AP CK 0014
Code Of Civil Procedure, 1908 — Section 24, 115Code Of Civil Procedure, 1908 — Order 9 Rule 4Andhra Pradesh Civil Rules Of Practice And Circular Orders, 1980 — Rule 63
High Courts10 Oct 2022Dismissed
Bandi Uma Sekhar Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0012
Petroleum And Minerals Pipelines Act, 1962 — Section 7
High Courts10 Oct 2022Allowed
M Ramadevi Vs P Govinda Satyanarayan & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0009
Code Of Civil Procedure, 1908 — Section 115, 151Constitution Of India, 1950 — Article 226, 227
High Courts07 Oct 2022Disposed Of
Veeraraghavapuram Venkata Krishna Reddy Vs State Of A. P. & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0008
Constitution Of India, 1950 — Article 14, 21, 300A
High Courts07 Oct 2022Disposed Of
Ravalakolli Sai Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0007
Constitution Of India, 1950 — Article 14, 19, 21, 301
High Courts07 Oct 2022Disposed Of
Dr. Gangaraju @ Thammana Bala Venkata Gangaraju & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354D, 509Information Technology Act, 2000 — Section 66C
High Courts07 Oct 2022Allowed
Marrapu Chandramouli Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0005
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420
High Courts07 Oct 2022Disposed Of
Sree Suchitra Ready Mix Concrete & Others Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 10 AP CK 0004
High Courts07 Oct 2022Allowed
Urlapu Nageswara Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 328, 354C, 376(2), 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts07 Oct 2022Allowed
Sandra Lokesh Naidu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 302, 324
High Courts07 Oct 2022Allowed
Kona Nagendra Babu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 10 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 313, 323, 354D, 376, 376(2)(n), 417, 420, 506
High Courts30 Sept 2022Dismissed
Rudraraju Ruma Sankara Raju & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0050
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 423, 468, 471
High Courts30 Sept 2022Allowed
Kollurur Sreeramulu Vs Kolluru Subba Rao
Andhra Pradesh High Court · (2022) 09 AP CK 0049
Stamp Act, 1899 — Section 33, 35Code Of Criminal Procedure, 1973 — Section 151Registration Act, 1908 — Section 17, 17(b), 17(1)(a), 49
High Courts30 Sept 2022Disposed Of
N.Nagarjuna & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0048
Indian Penal Code, 1860 — Section 34, 354(D), 420, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts30 Sept 2022Dismissed
Vemula Suresh Vs State Of Andhra Pradesh And Another
Andhra Pradesh High Court · (2022) 09 AP CK 0047
Code Of Criminal Procedure, 1973 — Section 311, 482Negotiable Instruments Act, 1881 — Section 138, 142Evidence Act, 1872 — Section 165
High Courts30 Sept 2022Allowed
Chennupati Kranthi Kumari Vs State Of Andhra Pradesh, Rep. By Its Public Prosecutor And Others
Andhra Pradesh High Court · (2022) 09 AP CK 0045
Indian Penal Code, 1860 — Section 403, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Passport Act, 1967 — Section 22(a)