High Courts13 Sept 2022Dismissed
Kethi Reddy Jagadishwara Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0019
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 102 of 1,770
High Courts13 Sept 2022Dismissed
Shaik Sajid Vs Skhaik Bada Hussain & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0018
Constitution Of India, 1950 — Article 227
High Courts13 Sept 2022Dismissed
Desavath Meribai Vs Ramavath Tiribai
Andhra Pradesh High Court · (2022) 09 AP CK 0017
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts09 Sept 2022Disposed Of
Sk Gouse Basha Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 09 AP CK 0014
High Courts09 Sept 2022Dismissed
Vemuri Sambasiva Prasad Vs Allu Srinivasa Rao & 8 Others
Andhra Pradesh High Court · (2022) 09 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 120(a)(b), 167, 378, 379, 447
High Courts08 Sept 2022Allowed
M/S Bhupathi Hotels Ltd. & Others Vs Micro Hotels Private Limited
Andhra Pradesh High Court · (2022) 09 AP CK 0013
Arbitration And Conciliation Act, 1996 — Section 9, 11
High Courts08 Sept 2022Dismissed
A. Dhanlakshmi & Others Vs M/s. Nischala Chit Fund (P) Ltd.
Andhra Pradesh High Court · (2022) 09 AP CK 0007
Chit Funds Act, 1982 — Section 3, 5, 8
High Courts07 Sept 2022Disposed Of
Kuna Vasudeva Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0009
Code Of Civil Procedure, 1908 — Section 438Indian Penal Code, 1860 — Section 34, 326, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Sept 2022
M.Chandrasekhara Chowdary Vs State Of A.P.
Andhra Pradesh High Court · (2022) 09 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 397(1), 482Arms Act, 1959 — Section 25(1b)(a), 32
High Courts06 Sept 2022Dismissed
Ankaraboyina Padma Vs Tangudu Kalavathi & 4 Others
Andhra Pradesh High Court · (2022) 09 AP CK 0005
Code Of Civil Procedure, 1908 — Section 115Code Of Civil Procedure, 1908 — Order 21 Rule 64, Order 21 Rule 66
High Courts02 Sept 2022Partly Allowed
Neerugatti Pradeep & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 307, 353, 379Andhra Pradesh Forest (Amendment) Act, 2016 — Section 32A, 36
High Courts02 Sept 2022Allowed
Sathya Vinod@ Vinod Kumar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 394, 395
High Courts02 Sept 2022Disposed Of
Kajuluri Siddhardha Subbareddy And Another Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 09 AP CK 0001
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 341, 353, 506
High Courts30 Aug 2022Allowed
Muddamsetti Siva Prasad @ Siva Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 08 AP CK 0054
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 37, 307, 323, 324, 341, 354, 363, 506, 509
High Courts26 Aug 2022Disposed Of
M/S. Yedukondalu Engineering Works Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 08 AP CK 0051
High Courts26 Aug 2022Disposed Of
M/S. Kamakshi Agro Tech Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 08 AP CK 0050
High Courts26 Aug 2022Allowed
Panyam Ashok Kumar Vs Station House Officer & Others
Andhra Pradesh High Court · (2022) 08 AP CK 0049
High Courts26 Aug 2022Dismissed
Mulla Mabu Vs M Lakshmi Devi & Others
Andhra Pradesh High Court · (2022) 08 AP CK 0048
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 7 Rule 14, Order 8 Rule 14, Order 16 Rule 14, Order 21 Rule 64, Order 21 Rule 66
High Courts26 Aug 2022Allowed
P Mahaboob Khan And Another Vs Jamaz Abdul Ghani & Others
Andhra Pradesh High Court · (2022) 08 AP CK 0047
Code Of Civil Procedure, 1908 — Order 41 Rule 17Constitution Of India, 1950 — Article 227
High Courts26 Aug 2022Allowed
Javvaji Venkateswarlu And Another Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 08 AP CK 0046
Indian Penal Code, 1860 — Section 272, 273Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 5(1), 20(2)