High Courts18 Sept 2026Partly Allowed
Darbara Singh & Ors. Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2540
IPC-Sections 307, 34, 120-BConstitution of India
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 7 of 4,734
High Courts18 Sept 2026
Subhash Khandelwal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2541
Constitution of India-Article 226, 227
High Courts18 Sept 2026
Sandeep Pathania Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2542
Constitution of India-Article 226, 227
High Courts18 Sept 2026
Manpreet Singh Vs Mahabir Singh
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2543
Constitution of India-Article 227
High Courts18 Sept 2026Disposed Of
Jagdeep Singh Alias Deepa Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 5431
Indian Penal Code-Section 279, 304A, 427Constitution of India
High Courts18 Sept 2026
Bharti & Ors. Vs Satyawan & Anr.
Punjab And Haryana At Chandigarh · 2024 INSC 840
High Courts18 Sept 2026
Arvind Anand & Ors. Vs Mohtreen & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2545
Motor Vehicles Act, 1988-Section 140, 163, 163-A, 164IPC-Section 279, 304A, 427Cr.P.C.-Section 173
High Courts18 Sept 2026Partly Allowed
Malook Singh & Ors. Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2546
IPC-Sections 325, 324, 323, 336, 427, 148, 149, 326, 307Arms Act-Section 25Constitution of India
High Courts18 Sept 2026
Sumit Gupta & Anr. Vs National Insurance Co. & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2547
High Courts18 Sept 2026
Shriram General Insurance Company Limited Vs Ushma Rani & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2549
Limitation Act-Section 5Indian Penal Code-Section 302, 34Motor Vehicles Act-Section 166
High Courts18 Sept 2026
Sangeeta Kumari & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2550
Constitution of India-Article 14
High Courts18 Sept 2026
Rani Vs Union Of India
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2551
Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 124-A, 123(c)(2)Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2003, as amended in 2007-Rule 7(2)
High Courts18 Sept 2026
Manoj Gupta Vs Commissioner Of Income Tax (Appeals) & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2552
Income Tax Act, 1961-Section 260-A
High Courts18 Sept 2026
Gurnam Singh & Anr. Vs Dalvinder Singh & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2556
Minimum Wages Act, 1948
High Courts18 Sept 2026Dismissed
Harbans Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2557
Punjab Municipal Act, 1911-Section 172-A(1)Constitution of India-Article 136
High Courts18 Sept 2026
Jagjit Singh & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · 2026 INSC 477
Motor Vehicles Act, 1988-Section 166
High Courts18 Sept 2026
Karan Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2559
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972Haryana Municipal Corporation Act, 1994-Section 408-A, 408--AHaryana Village Common Lands (Regulation) Act, 1961-Section 13-A
High Courts18 Sept 2026
M/S Surjeet Kaur Dalam Vs The Commissioner Of Income Tax, Chandigarh & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2561
Income Tax Act, 1961-Section 260A, 254(1), 148, 147, 144, 143(3), 2(47), 2(47)(v), 2(47)(ii), 2(47)(vi)Transfer of Property Act, 1882-Section 53A
High Courts17 Sept 2026
Davinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2965
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 125, 324(5), 61(2), 308(5), 109Arms Act, 1959-Sections 25, 27
High Courts17 Sept 2026
Davinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 2957
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 125, 324(5), 61(2), 308(5), 109Arms Act, 1959-Sections 25, 27