High Courts21 Sept 2026

Jaswant Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3163

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 61(2), 336(2), 338, 336(3), 340(2)Indian Penal Code-Sections 406, 420, 120-B
High Courts21 Sept 2026

Gursewak Singh @ Navi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3160

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 483NDPS Act, 1985-Sections 21(C), 29IPC-Sections 379, 380, 411, 420, 457, 463, 465, 467, 468, 471, 473
High Courts21 Sept 2026

Gamdur Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3158

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21B, 27A, 31A
High Courts21 Sept 2026

Munesh Kumari Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3152

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 175(3)Cr.P.C.-Section 156(3)Indian Penal Code-Sections 420, 467, 468, 471, 120-B, 34
High Courts21 Sept 2026

Sandeep Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3151

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420, 468, 467, 471, 201, 120-BPassport Act, 1967-Section 12(1)(b)
High Courts21 Sept 2026

Somvir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3194

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 110, 190, 191(2), 191(3), 324(4)Cr.P.C.-Section 438
High Courts21 Sept 2026

Deepak Yadav Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3193

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 302, 411, 419, 420, 201 and 120-BArms Act-Section 25
High Courts21 Sept 2026

Heera Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3191

BNS-Sections 109, 115(2), 118(2), 126(2), 190, 191(3), 351(1) and 351(3)Arms Act-Section 25, 27