High Courts18 Nov 1953Dismissed
Des Raj Guli Mal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 104
Administration of Evacuee Property Act, 1950 — Section 13, 48
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,688 of 4,734
High Courts16 Nov 1953
Ram Richhapal Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 97
Evidence Act, 1872 — Section 27
High Courts16 Nov 1953Dismissed
Ram Singh Narain Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 145
Abducted Persons (Recovery and Restoration) Act, 1949 — Section 1, 6Constitution of India, 1950 — Article 22(1), 22(2), 226
High Courts12 Nov 1953
In Re: Ch. Ram Singh
Punjab And Haryana At Chandigarh · (1953) 11 P&H CK 0005
Legal Practitioners Act, 1879 — Section 13, 3Representation of the People Act, 1951 — Section 123, 123(7), 123(8), 2, 7
High Courts12 Nov 1953
S. Harbhajan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 144
Punjab Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 25(2), 3(2)
High Courts10 Nov 1953Dismissed
Dr. Harbans Lal Khosla Vs Mohan Lal Sanon
Punjab And Haryana At Chandigarh · AIR 1954 P&H 205
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 149Court Fees Act, 1870 — Section 12
High Courts10 Nov 1953Dismissed
Ved Parkash and Others Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 122
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts09 Nov 1953Allowed
Jai Hind Timber Depot Vs Gian Chand
Punjab And Haryana At Chandigarh · AIR 1954 P&H 174
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 3
High Courts04 Nov 1953
Amar Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1954) CriLJ 636
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts04 Nov 1953Dismissed
The State Vs Dittu Ram Pritam Dass
Punjab And Haryana At Chandigarh · AIR 1955 P&H 164 : (1955) CriLJ 1204
Criminal Procedure Code, 1898 (CrPC) — Section 417Limitation Act, 1908 — Article 157, 5
High Courts02 Nov 1953Dismissed
New Citizen Bank of India Ltd., Delhi Vs K.B. Burnel and Co.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 180 : (1954) 24 CompCas 232
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Provincial Insolvency Act, 1920 — Section 28, 28(6), 47
High Courts02 Nov 1953Allowed
Lahori Mal Puri Vs Pioneer Medical Stores
Punjab And Haryana At Chandigarh · AIR 1954 P&H 203
Displaced Persons (Institution of Suits) Act, 1948 — Section 1, 4
High Courts02 Nov 1953
Union of India (UOI) and Another Vs Lekh Raj Jain
Punjab And Haryana At Chandigarh · AIR 1955 P&H 124
Payment of Wages Act, 1936 — Section 15, 15(3)
High Courts28 Oct 1953
Atma Singh Hazara Singh and Another Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 126
Criminal Procedure Code, 1898 (CrPC) — Section 208, 252, 286Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 149, 300, 302, 324, 34
High Courts28 Oct 1953
Mohindar Singh Sundar Singh Vs The State
Punjab And Haryana At Chandigarh · (1954) CriLJ 746
Penal Code, 1860 (IPC) — Section 300, 304
High Courts27 Oct 1953Dismissed
Bhagirath Ram Chand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 167
Constitution of India, 1950 — Article 14, 19, 19(1), 246, 31Punjab Security of Land Tenures Act, 1953 — Section 11, 16, 18, 18(2)
High Courts27 Oct 1953
Zora Singh and others Vs The State
Punjab And Haryana At Chandigarh · (1953) 10 P&H CK 0002
Penal Code, 1860 (IPC) — Section 323, 324, 366, 366, 367
High Courts26 Oct 1953Allowed
Mani Ram and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 164
Public Gambling Act, 1867 — Section 3, 4, 5, 6
High Courts23 Oct 1953Allowed
Ram Chander Vs Kidar Nath and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 135
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 107