High Courts10 Dec 1953Dismissed
Puran Singh Vs Udham Singh and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 157
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,687 of 4,734
High Courts09 Dec 1953
M. MOHD. ISHAQ Vs COMMISSIONER OF INCOME TAX, DELHI, AJMER-MERWARA, RAJASTHAN AND MADHYA BHARAT STATES, DELHI.
Punjab And Haryana At Chandigarh · (1955) 27 ITR 510
Income Tax Act, 1961 — Section 66(2)
High Courts09 Dec 1953
M. Mohd. Ishawq Vs Commissioner of Income Tax Delhi, Ajmer-Merwara
Punjab And Haryana At Chandigarh · AIR 1954 P&H 296
Constitution of India, 1950 — Article 31Income Tax Act, 1922 — Section 22(4), 23(2), 66(1)
High Courts09 Dec 1953
Lal Chand Kallu Mal Jain Vs Atma Ram and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 444
Transfer of Property Act, 1882 — Section 58
High Courts08 Dec 1953
Ratilal M. Nanavati and Others Vs State of Delhi
Punjab And Haryana At Chandigarh · (1954) CriLJ 1252
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B
High Courts08 Dec 1953Dismissed
Ram Sarn Dass Ganda Mal Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · AIR 1954 P&H 142
High Courts08 Dec 1953
Ram Nath Diwanchand Vs Delhi Municipal Committee and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 143
Constitution of India, 1950 — Article 14, 19, 226Punjab Municipal Act, 1911 — Section 121, 121(2), 33
High Courts07 Dec 1953Dismissed
Raj Krishna Jain Vs Tulsi Dass R. Sugand and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 198
Delhi Premises (Requisition and Eviction) Act, 1947 — Section 7
High Courts03 Dec 1953Dismissed
Shamji Mal Vs Sefton and Co. Ltd., Mirzapur and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 190
Arbitration Act, 1940 — Section 39, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Dec 1953
BERY ENGINEERING CO., DELHI Vs COMMISSIONER OF Income Tax, DELHI.
Punjab And Haryana At Chandigarh · (1955) 28 ITR 227
Income Tax Act, 1961 — Section 26A, 66(1)
High Courts03 Dec 1953
Padam Parshad Rattan Chand of Delhi Vs Commissioner of Income Tax, Delhi etc.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 188 : (1954) 25 ITR 335
Income Tax Act, 1922 — Section 26A
High Courts30 Nov 1953Allowed
Roop Chand Vs Gulzari Lal etc.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 257
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts27 Nov 1953Allowed
Panna Ram Pat Ram Vs State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 133
Constitution of India, 1950 — Article 22(5)
High Courts26 Nov 1953Dismissed
Pritam Singh Sohan Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 201
Evidence Act, 1872 — Section 114, 164Penal Code, 1860 (IPC) — Section 300, 302
High Courts24 Nov 1953
Zila Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 182
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 137, 145, 154, 157, 33Penal Code, 1860 (IPC) — Section 302
High Courts19 Nov 1953Allowed
Ghansham Das Vs Chuni Lal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 175
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9(1)
High Courts19 Nov 1953Dismissed
Durga Parshad Vs Jheetar Mal
Punjab And Haryana At Chandigarh · AIR 1954 P&H 125
Easements Act, 1882 — Section 35Specific Relief Act, 1877 — Section 55
High Courts18 Nov 1953Dismissed
Des Raj Kirpa Ram Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 134
Government of India Act, 1935 — Section 96B
High Courts18 Nov 1953Dismissed
Gokal Singh and Others Vs Bakshi Ram and Another
Punjab And Haryana At Chandigarh · AIR 1954 P&H 192
Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6)
High Courts18 Nov 1953Dismissed
Naurata and Another Vs Anokha and Others
Punjab And Haryana At Chandigarh · (1953) 11 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Section 11Limitation (Amendment) Act, 1871 — Article 129Limitation Act, 1877 — Article 139, 141, 142, 28