Constitution of India, 1950 — Article 226Mines and Minerals (Regulation and Development) (Amendment) Act, 1957 — Section 5Mines and Minerals (Regulation and Development) Act, 1948 — Section 5

Read judgment

High Courts07 Oct 1958Dismissed

Sardar Partap Singh Vs S. Kartar Singh Chadha and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 309

Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 98, 99, 99(1)

Read judgment

High Courts06 Oct 1958

Bawa Mohan Singh Sethi Vs Babu Ram

Punjab And Haryana At Chandigarh · AIR 1959 P&H 160

Civil Procedure Code, 1908 (CPC) — Section 80Legal Practitioners Act, 1879 — Section 13, 14

Read judgment

High Courts03 Oct 1958Allowed

Rulya Ram Vs Chaudhri Multan Singh and Another

Punjab And Haryana At Chandigarh · AIR 1959 P&H 121

Representation of the People Act, 1951 — Section 117

Read judgment

High Courts03 Oct 1958Allowed

Mangal Sain Vs Shanno Devi

Punjab And Haryana At Chandigarh · AIR 1959 P&H 175

Constitution of India, 1950 — Article 173, 5, 6Representation of the People Act, 1951 — Section 100(1), 36(7), 5

Read judgment

High Courts01 Oct 1958Allowed

Darshan Lal Vs R.L. Aggarwal and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 96

Administration of Evacuee Property Act, 1950 — Section 7, 8, 8(2)Evacuee Interest (Separation) Act, 1951 — Section 2, 5

Read judgment

High Courts30 Sept 1958Allowed

Punjab Co-operative Bank Ltd. Vs L. Bikram Lal and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 71

Civil Procedure Code, 1908 (CPC) — Section 146, 39, 41, 42, 50

Read judgment

High Courts30 Sept 1958Dismissed

Union of India (UOI) Vs Raj Kumar Piarelal Jain

Punjab And Haryana At Chandigarh · AIR 1959 P&H 311

Independence (Rights, Properties and Liabilities) Order, 1947 — Article 8

Read judgment

High Courts29 Sept 1958

Ram Rattan and Another Vs Munna Lal and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 217

Read judgment

High Courts29 Sept 1958Dismissed

Karnal Kaithal Co-operative Transport Society Ltd., Karnal Vs The State and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 360 : (1962) 5 FLR 25

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33A

Read judgment

High Courts29 Sept 1958Dismissed

Firm Gulab Rai Girdhari Lal and Others Vs Firm Bansi Lal Hansraj

Punjab And Haryana At Chandigarh · AIR 1959 P&H 102

Arbitration Act, 1940 — Section 19

Read judgment

High Courts24 Sept 1958Dismissed

Dewan Singh Hira Singh Vs Minerva Films Ltd.

Punjab And Haryana At Chandigarh · AIR 1959 P&H 106 : (1959) 29 CompCas 263

Companies Act, 1913 — Section 105C, 81Companies Act, 1956 — Section 115, 41, 72

Read judgment

High Courts23 Sept 1958Allowed

Des Raj and Another Vs Hargurdial Singh and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 249

Evidence Act, 1872 — Section 101 , 102, 103, 104Limitation Act, 1908 — Article 132, 19Transfer of Property Act, 1882 — Section 60, 67

Read judgment

High Courts23 Sept 1958Dismissed

Bhola Nath Bishan Dass Vs The District Magistrate, Jullundur and Others

Punjab And Haryana At Chandigarh · AIR 1959 P&H 236 : (1959) CriLJ 653

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491

Read judgment