High Courts24 Dec 1958
Sadhu Ram Vs Mst. Amar Kaur and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 228 : (1959) CriLJ 651
Criminal Procedure Code, 1898 (CrPC) — Section 205, 342, 540A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,647 of 4,734
High Courts24 Dec 1958
Bimal Kumar and Another Vs Ram Lal Aggarwal and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 608
Evacuee Interest (Separation) Act, 1951 — Section 9(2)
High Courts24 Dec 1958Dismissed
Smt. Radhey Piari Vs S. Kalyan Singh
Punjab And Haryana At Chandigarh · AIR 1959 P&H 508
Delhi and Ajmer Rent Control Act, 1952 — Section 11, 13(1), 8(1)Limitation Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 105, 108
High Courts23 Dec 1958
S. Gyan Singh Vohra, Advocate Vs Ram Bheja Lal Malik, Advocate
Punjab And Haryana At Chandigarh · AIR 1959 P&H 319 : (1959) CriLJ 896
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3
High Courts23 Dec 1958
Raj Kishan Jain Vs Tulsi Dass etc.
Punjab And Haryana At Chandigarh · AIR 1959 P&H 291
Constitution of India, 1950 — Article 226, 227, 395Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7(A)General Clauses Act, 1897 — Section 8(1)
High Courts19 Dec 1958
Puran Chand Vs The Official Liquidator, Simla Banking and Industrial Co. Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 51
Banking Companies Act, 1949 — Section 45Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 457
High Courts17 Dec 1958
Revenue Patwaris Union Punjab and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 55
Constitution of India, 1950 — Article 226
High Courts16 Dec 1958
Tarsem Lal Shanti Ram Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 72
Public Gambling Act, 1867 — Section 13
High Courts12 Dec 1958Dismissed
S. Bhagat Singh and Another Vs The Piar Bus Service Ltd., Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 352 : (1960) 30 CompCas 300
Companies (Amendment) Act, 1956 — Section 155Companies Act, 1913 — Section 38
High Courts12 Dec 1958
Hind Iran Bank Ltd. Vs Ishar Singh Narain Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 111 : (1960) 30 CompCas 219
Banking Companies Act, 1949 — Section 45A, 45B, 45C(1), 45DDisplaced Persons (Debts Adjustment) Act, 1951 — Section 11(2), 11(3), 15, 4, 5
High Courts10 Dec 1958Dismissed
Durga Das Janak Raj Vs Preete Shah Sant Ram Preete Shah Sant Ram Vs Durga Das Janak Raj
Punjab And Haryana At Chandigarh · AIR 1959 P&H 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Partnership Act, 1932 — Section 58, 59, 60, 61, 62
High Courts09 Dec 1958Dismissed
Madan Gopal Vs B. Mukand Lal and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 434
Contract Act, 1872 — Section 23
High Courts04 Dec 1958
Kartar Singh Hira Singh and Another Vs Haripal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 29
Constitution of India, 1950 — Article 226East Punjab States Union Judicature Ordinance, 2005BK — Section 52States Reorganisation Act, 1956 — Section 63
High Courts04 Dec 1958Dismissed
L. Dharilal, L. Gandu Mal Vs L. Amolak Ram L. Bhagwan Das
Punjab And Haryana At Chandigarh · AIR 1959 P&H 466
High Courts28 Nov 1958
Prem Nath Vs Sundra Wati and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 630
Guardians and Wards Act, 1890 — Section 29Transfer of Property Act, 1882 — Section 2, 54
High Courts27 Nov 1958Dismissed
Vanguard Fire and General Insurance Co. Ltd. Vs Sarla Devi and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 297
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 1, Order 6 Rule 2, 151Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 101, 102, 103, 104, 115
High Courts27 Nov 1958
Panna Ram Pat Ram Vs State
Punjab And Haryana At Chandigarh · (1954) CriLJ 940
Constitution of India, 1950 — Article 22, 226
High Courts25 Nov 1958
Manohar Lal Behari Lal Vs Onkar Das alias Omkar Dass and Others
Punjab And Haryana At Chandigarh · AIR 1959 P&H 252
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Oaths Act, 1873 — Section 9
High Courts25 Nov 1958Dismissed
Ram Dial Vs Sant Lal and Another
Punjab And Haryana At Chandigarh · AIR 1959 P&H 240
Representation of the People Act, 1951 — Section 123, 123(2), 123(3), 123(4)
High Courts21 Nov 1958
Firm Ram Lal Ganpat Rai and Another Vs Firm Narain Das Faquir Chand and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 202 : (1960) CriLJ 509
Provincial Insolvency Act, 1920 — Section 69, 70, 75, 75(1)