COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

94,664 judgments · page 4,637 of 4,734

High Courts23 Oct 1959

Jit Singh Mohar Singh Vs Municipal Committee and Another

Punjab And Haryana At Chandigarh · (1961) CriLJ 272

Constitution of India, 1950 — Article 13, 366, 372Evidence Act, 1872 — Section 57, 78General Clauses Act, 1897 — Section 3

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High Courts21 Oct 1959

Phalgu Dutta Kirpa Ram Vs Pushpa Wanti and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 432

Constitution of India, 1950 — Article 226, 227

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High Courts20 Oct 1959

Ch. Inder Singh and Others Vs The State

Punjab And Haryana At Chandigarh · (1960) CriLJ 987

Penal Code, 1860 (IPC) — Section 141, 143, 147, 149, 172

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High Courts20 Oct 1959

Inder Singh and Others Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 356

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 147, 149, 172, 173, 174

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High Courts15 Oct 1959

Parma Nand Bhutani Vs University of Delhi and Another

Punjab And Haryana At Chandigarh · AIR 1960 P&H 150

Constitution of India, 1950 — Article 226Delhi University Act, 1922 — Section 31

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High Courts14 Oct 1959

Goverdhan Sohan and Others Vs Deputy Custodian General of Evacuee Property and Another

Punjab And Haryana At Chandigarh · AIR 1960 P&H 223

Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226

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High Courts14 Oct 1959

Mst. Dhan Kaur and Others Vs Niranjan Singh

Punjab And Haryana At Chandigarh · (1960) CriLJ 1494

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts14 Oct 1959

Dhan Kaur and Others Vs Niranjan Singh

Punjab And Haryana At Chandigarh · AIR 1960 P&H 595

Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2, 488

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High Courts14 Oct 1959

Gulzari Lal Devi Dayal Vs Punjab and Kashmir Bank Ltd., Delhi

Punjab And Haryana At Chandigarh · AIR 1960 P&H 281 : (1962) 32 CompCas 110

Companies Act, 1956 — Section 153A

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High Courts14 Oct 1959

Durga Dass Sohanlal and Others Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 271 : (1960) CriLJ 646

Penal Code, 1860 (IPC) — Section 147

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High Courts13 Oct 1959

Jagar and Others Vs Natho and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 207

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151Limitation Act, 1963 — Article 171, 177

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High Courts13 Oct 1959

Lekh Raj and Others Vs The State

Punjab And Haryana At Chandigarh · (1960) CriLJ 1234

Penal Code, 1860 (IPC) — Section 390, 391, 399, 402

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High Courts12 Oct 1959

Ajudhia Pershad and Others Vs Chief Commissioner, Delhi and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 110

Slum Areas (Improvement and Clearance) Act, 1956 — Section 10(7), 19, 19(4), 20, 30

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High Courts08 Oct 1959

Sukh Ram Kalu Ram Vs Manohar Lal Ramsaran Dass

Punjab And Haryana At Chandigarh · AIR 1960 P&H 377 : (1960) CriLJ 993

Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 139AGram Panchayat Act — Section 104

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High Courts08 Oct 1959

Allen Berry and Co. Private Ltd. and Another Vs Vivian Bose and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 86

Constitution of India, 1950 — Article 226, 227

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High Courts08 Oct 1959Dismissed

Chiranji Lal Vs Hans Raj Hans Raj Vs Chiranji Lal

Punjab And Haryana At Chandigarh · AIR 1961 P&H 437

Contract Act, 1872 — Section 65

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High Courts06 Oct 1959

Sant Ram Dass Vs Gurdev Singh and Another

Punjab And Haryana At Chandigarh · (1959) 10 P&H CK 0009

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)

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High Courts05 Oct 1959

Jangir Singh and Another Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 225 : (1960) CriLJ 639

Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 115, 117(3), 151

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High Courts01 Oct 1959

Kishan Singh Vs Punjab State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 307

Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts30 Sept 1959

Girdharilal Vs Krishan Datt

Punjab And Haryana At Chandigarh · AIR 1960 P&H 575

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 66

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