High Courts16 Nov 1959
Ved Parkash Vs Karam Narain
Punjab And Haryana At Chandigarh · AIR 1960 P&H 217
Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 14, 14(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,636 of 4,734
High Courts13 Nov 1959
Ishwar Dass Hem Raj Vs Firm Radha Mal Arjan Dass and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 417
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 63Provincial Insolvency Act, 1920 — Section 53, 54Transfer of Property Act, 1882 — Section 53
High Courts10 Nov 1959
G.L. Salwan Vs The Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 351 : (1960) CriLJ 984
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Ordinance, 1944 — Section 4Penal Code, 1860 (IPC) — Section 120
High Courts10 Nov 1959
Gurcharan Singh Vs Smt. Waryam Kaur
Punjab And Haryana At Chandigarh · (1959) 11 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10, 10(1), 12, 13, 13(1)
High Courts09 Nov 1959Allowed
Ranga Singh Vs Gurbux Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 166
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36
High Courts05 Nov 1959
Munsha Singh Dhaman Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 317
Constitution of India, 1950 — Article 31East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 17, 18, 46Land Acquisition Act, 1894 — Section 23(1)
High Courts05 Nov 1959
Arjan Ram Naurata Ram Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 303 : (1960) CriLJ 849
Penal Code, 1860 (IPC) — Section 376
High Courts04 Nov 1959
Binod Chandra Mazumdar Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 147
Central Civil Services (Conduct) Rules, 1955 — Rule 15(4)Industrial Disputes Act, 1947 — Section 10
High Courts04 Nov 1959
Ganga Ram Sat Narain Vs Gyan Singh and Co.
Punjab And Haryana At Chandigarh · AIR 1960 P&H 209
Penal Code, 1860 (IPC) — Section 420
High Courts04 Nov 1959
Chawli and Others Vs Hansa and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 404
Hindu Succession Act, 1956 — Section 14
High Courts04 Nov 1959
Pearl Insurance Co. Vs Atma Ram
Punjab And Haryana At Chandigarh · AIR 1960 P&H 236
Contract Act, 1872 — Section 28Displaced Persons (Debts Adjustment) Act, 1951 — Section 36Limitation Act, 1908 — Article 86, 28, 3
High Courts03 Nov 1959Allowed
Mst. Bhagwanti Vs Sadhu Ram
Punjab And Haryana At Chandigarh · AIR 1961 P&H 181
Civil Procedure Code, 1908 (CPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10, 10(1), 13, 13(1), 14
High Courts29 Oct 1959
Brij Lal Palta Vs Parkash Chand Mahajan
Punjab And Haryana At Chandigarh · AIR 1960 P&H 402 : (1960) 30 CompCas 23
Companies Act, 1913 — Section 229Companies Act, 1956 — Section 529
High Courts29 Oct 1959Allowed
Ram Singh and Others Vs Gurnam Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 160
High Courts28 Oct 1959
Commissioner of Income Tax, New Delhi Vs Hamdard Dawakhana
Punjab And Haryana At Chandigarh · AIR 1960 P&H 219 : (1960) 39 ITR 144
Income Tax Act, 1961 — Section 66(2)
High Courts28 Oct 1959
Amar Nath and Others Vs Bankey Behari and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 305
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10, 144Limitation Act, 1963 — Article 182, 15, 6
High Courts27 Oct 1959
Banu Mal Mangat Rai Vs Mehta Nathulal L. Kundanlal and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 357
Limitation Act, 1963 — Section 14, 5Punjab Courts Act, 1918 — Section 39
High Courts27 Oct 1959
Ram Nath and Another Vs Central Government, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 330
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 14Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 2, 49, 50, 51, 52
High Courts23 Oct 1959
Mohinder Singh Harnam Singh and Others Vs Jagijit Singh S. Sher Singh and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 434
Punjab Courts Act, 1918 — Section 26, 3(4), 39
High Courts23 Oct 1959
Narota Ram Salig Ram Vs Bhagwat Krishan and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 385
Civil Procedure Code, 1908 (CPC) — Section 47Pepsu Urban Rent Restriction Ordinance, 2006 — Section 13Transfer of Property Act, 1882 — Section 116