High Courts01 Sept 1959

The State Vs Piare Giani and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 214 : (1960) CriLJ 513

Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts31 Aug 1959

Mohindar Singh Vs The State

Punjab And Haryana At Chandigarh · AIR 1960 P&H 135 : (1960) CriLJ 393

Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 307, 34
High Courts20 Aug 1959

Lala Lachhman Dass Vs Goverdhan Dass

Punjab And Haryana At Chandigarh · AIR 1960 P&H 11

Delhi Rent Control Act, 1958 — Section 11, 12, 13, 8Provincial Small Cause Courts Act, 1887 — Section 11, 15, 16, 23, 33Punjab Tenancy Act, 1887 — Section 77(3)
High Courts20 Aug 1959

Prithi Singh Vs The Punjab Government and Others

Punjab And Haryana At Chandigarh · AIR 1960 P&H 155

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10, 2, 30Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 72(2)Punjab Land Revenue Act, 1887 — Section 69