High Courts15 Oct 1959
Parma Nand Bhutani Vs University of Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 150
Constitution of India, 1950 — Article 226Delhi University Act, 1922 — Section 31
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,524 of 4,611
High Courts14 Oct 1959
Goverdhan Sohan and Others Vs Deputy Custodian General of Evacuee Property and Another
Punjab And Haryana At Chandigarh · AIR 1960 P&H 223
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226
High Courts14 Oct 1959
Dhan Kaur and Others Vs Niranjan Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 595
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2, 488
High Courts14 Oct 1959
Gulzari Lal Devi Dayal Vs Punjab and Kashmir Bank Ltd., Delhi
Punjab And Haryana At Chandigarh · AIR 1960 P&H 281 : (1962) 32 CompCas 110
Companies Act, 1956 — Section 153A
High Courts14 Oct 1959
Durga Dass Sohanlal and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 271 : (1960) CriLJ 646
Penal Code, 1860 (IPC) — Section 147
High Courts13 Oct 1959
Jagar and Others Vs Natho and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 207
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151Limitation Act, 1963 — Article 171, 177
High Courts13 Oct 1959
Lekh Raj and Others Vs The State
Punjab And Haryana At Chandigarh · (1960) CriLJ 1234
Penal Code, 1860 (IPC) — Section 390, 391, 399, 402
High Courts12 Oct 1959
Ajudhia Pershad and Others Vs Chief Commissioner, Delhi and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 110
Slum Areas (Improvement and Clearance) Act, 1956 — Section 10(7), 19, 19(4), 20, 30
High Courts08 Oct 1959
Sukh Ram Kalu Ram Vs Manohar Lal Ramsaran Dass
Punjab And Haryana At Chandigarh · AIR 1960 P&H 377 : (1960) CriLJ 993
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 139AGram Panchayat Act — Section 104
High Courts08 Oct 1959
Allen Berry and Co. Private Ltd. and Another Vs Vivian Bose and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 86
Constitution of India, 1950 — Article 226, 227
High Courts08 Oct 1959Dismissed
Chiranji Lal Vs Hans Raj Hans Raj Vs Chiranji Lal
Punjab And Haryana At Chandigarh · AIR 1961 P&H 437
Contract Act, 1872 — Section 65
High Courts06 Oct 1959
Sant Ram Dass Vs Gurdev Singh and Another
Punjab And Haryana At Chandigarh · (1959) 10 P&H CK 0009
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts05 Oct 1959
Jangir Singh and Another Vs The State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 225 : (1960) CriLJ 639
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 115, 117(3), 151
High Courts01 Oct 1959
Kishan Singh Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 307
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Sept 1959
Girdharilal Vs Krishan Datt
Punjab And Haryana At Chandigarh · AIR 1960 P&H 575
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 66
High Courts25 Sept 1959
Hazara Singh and S. Ishar Singh Vs Custodian of Evacuee Property Pepsu and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 133
Administration of Evacuee Property Act, 1950 — Section 48
High Courts25 Sept 1959
Sita Ram and Others Vs Bahsi Ram
Punjab And Haryana At Chandigarh · AIR 1960 P&H 171
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts25 Sept 1959Dismissed
Gian Chand Tandon and Another Vs Pt. Bahadar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 164
Displaced Persons (Debts Adjustment) Act, 1951 — Section 2(6), 31, 31(3)
High Courts24 Sept 1959
Custodian General 'P' Block, Delhi Vs Rikhi Ram Sardar Lal and Others
Punjab And Haryana At Chandigarh · AIR 1960 P&H 163
Administration of Evacuee Property Act, 1950 — Section 48, 7(5)
High Courts24 Sept 1959
Kartar Singh Wazir Singh Vs Sardara Singh Wazir Singh
Punjab And Haryana At Chandigarh · AIR 1960 P&H 255
Civil Procedure Code, 1908 (CPC) — Section 153