High Courts04 Oct 1961
Shrimati Malan Devi Vs Brij Lal and Others
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0023
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,499 of 4,611
High Courts04 Oct 1961
Karnal Kaithal Co-operative Transport Society Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 282
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FF, 33, 33A
High Courts04 Oct 1961
Vidya Sagar Bulaqi Ram Vs The State
Punjab And Haryana At Chandigarh · AIR 1962 P&H 487
Criminal Procedure Code, 1898 (CrPC) — Section 144, 6(2)
High Courts04 Oct 1961
Navyug Motor Service (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 532
Motor Vehicles Act, 1939 — Section 46, 54, 57, 57(8), 62
High Courts04 Oct 1961
Union of India and Others Vs Jagdish Singh Ishwar Singh
Punjab And Haryana At Chandigarh · AIR 1962 P&H 484 : (1962) 1 ILR (P&H) 369
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8), 19
High Courts04 Oct 1961Allowed
Jai Dev and Another Vs State
Punjab And Haryana At Chandigarh · (1961) 10 P&H CK 0006
Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 1961
Man Mohan Lal Vs B.D. Gupta
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 558
Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 13, 13(1), 35Delhi Rent Control Act, 1958 — Section 14, 14(11), 16(1), 54, 57(2)
High Courts28 Sept 1961Dismissed
Harbans Singh and Others Vs Smadh Bawa Darbar Puri and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 601
East Punjab Utilization of Lands Act, 1949 — Section 14, 3, 3(1), 3(2)
High Courts27 Sept 1961Dismissed
Sibhat Ullah Vs Sahib Ram
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 552
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 2, 36
High Courts27 Sept 1961
Beli Ram Malhotra Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 164
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33, 34, 34(1)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 22, 30
High Courts27 Sept 1961
Ram Kishan Vs Shambu Nath Vaid and Others
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 294
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts26 Sept 1961
Anant Ram Balmokand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 235 : (1962) 1 ILR (P&H) 540
Constitution of India, 1950 — Article 226, 31, 31(5)Land Acquisition Act, 1894 — Section 17, 17(1), 39, 4, 40
High Courts26 Sept 1961Dismissed
Kalu Ram and Others Vs Custodian Evacuee Property, Punjab, Jullundur and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 227 : (1962) 1 ILR (P&H) 596
Evacuee Interest (Separation) Act, 1951 — Section 20, 20(2), 6, 9
High Courts26 Sept 1961
Hukum Chand Inder Singh Vs The State
Punjab And Haryana At Chandigarh · (1962) CriLJ 715
Penal Code, 1860 (IPC) — Section 354, 376, 457, 511
High Courts26 Sept 1961Allowed
Achhar Singh Vs The State
Punjab And Haryana At Chandigarh · (1961) 09 P&H CK 0008
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts26 Sept 1961
Mohan Singh Vs State
Punjab And Haryana At Chandigarh · (1962) CriLJ 712
Penal Code, 1860 (IPC) — Section 109, 363, 366, 368
High Courts25 Sept 1961Dismissed
Ram Kishan Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 365
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 104, 161, 185, 7
High Courts22 Sept 1961Allowed
Mangat Ram Vs Om Parkash
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 358
Partnership Act, 1932 — Section 4
High Courts21 Sept 1961
Saraswati Steel Rolling Mills Vs Labor Court and Others
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 279
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts20 Sept 1961
DHARAM VIR VIRMANI Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 530 : (1962) 46 ITR 602
Constitution of India, 1950 — Article 226