High Courts15 Nov 1961Dismissed
Sheo Nand and Another Vs Shrimati Sunhero and Another
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0030
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,497 of 4,611
High Courts14 Nov 1961
Commissioner of Income Tax, Punjab, Jammu and Kashmir and Himachal Pradesh, Simla Vs Ram Sarup
Punjab And Haryana At Chandigarh · AIR 1962 P&H 318 : (1962) 1 ILR (P&H) 827 : (1962) 45 ITR 248
Finance Act, 1953 — Section 3Income Tax Act, 1922 — Section 24, 66(1)
High Courts13 Nov 1961
Kamla Devi and Others Vs Kishori Lal Labhu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 196
Succession Act, 1925 — Section 63
High Courts13 Nov 1961
Union of India Vs Jasso and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 315 : (1962) 1 ILR (P&H) 708
Constitution of India, 1950 — Article 300
High Courts13 Nov 1961
Jagan Nath and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 811
High Courts11 Nov 1961Allowed
Chetu Ram Vs Asa Nand
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 799
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts10 Nov 1961
Jagat Singh Didar Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 221 : (1962) 1 ILR (P&H) 685
Companies Act, 1913 — Section 277HHConstitution of India, 1950 — Article 14, 19, 31, 31(1)Parent Act — Section 3
High Courts10 Nov 1961
Sukhjit Starch and Chemicals Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 553 : (1962) 5 FLR 27 : (1962) 2 LLJ 269
Industrial Disputes Act, 1947 — Section 25
High Courts10 Nov 1961
Delhi Transport (by General Manager) Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 285
Constitution of India, 1950 — Article 311
High Courts09 Nov 1961
Satyendra Kumar Dutta Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1962 P&H 400
Constitution of India, 1950 — Article 310, 311, 311(2)Government of India Act, 1935 — Section 240, 240(1)
High Courts06 Nov 1961Dismissed
Madan Lal Sondhi Vs Jaggan Nath Puri
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 676
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 19(2), 20, 4Saurashtra Rent Control Act, 1951 — Section 20
High Courts06 Nov 1961
Khadi Gramodyog Bhawan Workers Union Vs E. Krishna Murti and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 354 : (1962) 1 ILR (P&H) 795
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts06 Nov 1961
State of Punjab Vs Model Woollen and Silk Mills and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 267 : (1962) 1 ILR (P&H) 655
Constitution of India, 1950 — Article 226Milk Board Act, 1933 — Section 30Punjab District Boards Act, 1883 — Section 30, 31(6), 56(2)
High Courts04 Nov 1961
Faqir Chand Anant Ram Vs Gopi Chand and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 117
Civil Procedure Code, 1908 (CPC) — Section 115Constitution Act, 1915 — Section 107Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 1961
State of Punjab and Others Vs Sher Mohammad Relu
Punjab And Haryana At Chandigarh · AIR 1962 P&H 333
Citizenship Act, 1955 — Section 9Constitution of India, 1950 — Article 226, 5, 6Foreigners Act, 1946 — Section 14, 3
High Courts03 Nov 1961
Girdhari Lal Kala Ram Vs Jassa Ram Kaliana Ram
Punjab And Haryana At Chandigarh · AIR 1963 P&H 129 : (1962) 1 ILR (P&H) 787
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(1), Order 34 Rule 14(2)Displaced Persons (Debts Adjustment) Act, 1951 — Section 10, 15, 16, 27, 28
High Courts03 Nov 1961
Mehta Goods Carrier (P) Ltd. Vs Darshan Devi and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 425
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 22Motor Vehicles Act, 1939 — Section 110
High Courts02 Nov 1961Dismissed
Dr. Khushi Ram Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0010
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2(d)(ii)
High Courts01 Nov 1961Dismissed
Nanak Chand Vs Master Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1961) 11 P&H CK 0011
East Punjab Urban Rent Restriction Act, 1949 — Section 17
High Courts01 Nov 1961
Shari Ram and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1962 P&H 398
Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1898 (CrPC) — Section 417(1)Pepsu Tenancy and Agricultural Lands (Amendment) Act, 1955 — Section 51