High Courts02 Aug 1963
BIBI GURDARSHAN KAUR (DECEASED) (THROUGH LEGAL HEIRS) Vs COMMISSIONER OF Income Tax, NEW DELHI.
Punjab And Haryana At Chandigarh · (1964) 51 ITR 1
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,465 of 4,611
High Courts02 Aug 1963
Arun and Co. Vs The Union of India (UOI)
Punjab And Haryana At Chandigarh · (1963) 08 P&H CK 0030
High Courts02 Aug 1963
Mrs. I.K. Sohan Singh Vs State Bank of India
Punjab And Haryana At Chandigarh · AIR 1964 P&H 123 : (1964) 1 ILR (P&H) 143
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34Contract Act, 1872 — Section 31, 32, 46Evidence Act, 1872 — Section 41 , 44
High Courts31 Jul 1963
Bansi Ram Naru Ram Vs Jit Ram Gehru Ram
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0010
Evidence Act, 1872 — Section 35Representation of the People Act, 1950 — Section 14, 16, 19Representation of the People Act, 1951 — Section 100(1), 16, 2, 36, 36(7)
High Courts30 Jul 1963Allowed
Messrs Mussadi Lal Phool Chand Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 20 : (1963) 65 PLR 1107
Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts30 Jul 1963
Mussadi Lal Phool Chand Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 20 : (1963) 65 PLR 1107
Railways Act, 1989 — Section 57Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23
High Courts29 Jul 1963Dismissed
Jaimal and Another Vs The Financial Commissioner, Punjab, and Others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0007
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 2, 2(6)Punjab Security of Land Tenures Act, 1953 — Section 18, 9, 9(1)(vi)
High Courts29 Jul 1963Dismissed
Satnam Dass Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0003
High Courts29 Jul 1963Allowed
Messrs. Khushi Ram Prem Chand Vs The Excise and Taxation Commissioner, Punjab, and others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0001
Punjab General Sales Tax Act, 1948 — Section 11(6)
High Courts26 Jul 1963Allowed
Radhey Lal Vs Hem Chand and Another
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0021
Delhi Rent Control Act, 1958 — Section 15(7), 57
High Courts26 Jul 1963
Bawa Bir Singh Vs Ali Niwaz Khan
Punjab And Haryana At Chandigarh · AIR 1964 P&H 381 : (1964) 1 ILR (P&H) 403
Court Fees Act, 1870 — Article 17, 7
High Courts26 Jul 1963
Green Hotel and Restaurant, Registered Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 391
Constitution of India, 1950 — Article 14, 226Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 3, 7Punjab General Sales Tax Act, 1948 — Section 16, 23(1), 6, 6(1), 6(2)
High Courts25 Jul 1963Dismissed
Tek Chand Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0022
Constitution of India, 1950 — Article 226
High Courts25 Jul 1963Dismissed
Gurbachan Singh and Others Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0008
Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts24 Jul 1963
Mt. Bhago Vs Deep Chand Harphul and Others
Punjab And Haryana At Chandigarh · (1964) 66 PLR 141
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jul 1963Dismissed
Tirlok Chand Vs Ram Kishan Dass
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 28
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 15(1)Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 1963Allowed
Mst. Bhago Vs Deep Chand and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 187
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jul 1963Dismissed
Tilak Raj Vs B.L. Verma and Others
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 24
Partnership Act, 1932 — Section 19, 22, 25, 26, 27
High Courts19 Jul 1963
Netar Pal Jhuna Mal Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 397 : (1964) CriLJ 335
Evidence Act, 1872 — Section 3, 30Penal Code, 1860 (IPC) — Section 120B, 302Arms Act, 1959 — Section 20
High Courts19 Jul 1963
Chanan Dass Mulchand Vs Shrimati Tana Devi and Others
Punjab And Haryana At Chandigarh · (1963) 07 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Transfer of Property Act, 1882 — Section 91, 92