High Courts19 Aug 1963

Hari Dass Vs Hukmi

Punjab And Haryana At Chandigarh · AIR 1965 P&H 254 : (1964) 1 ILR (P&H) 166

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Constitution of India, 1950 — Article 13, 19, 19(1), 372Hindu Succession Act, 1956 — Section 14