Constitution of India, 1950 — Article 226Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 2, 2(1), 32KPepsu Tenancy and Agricultural Lands Rules, 1958 — Rule 5

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High Courts13 Nov 1963

UTTAR BHARAT EXCHANGE LTD. Vs COMMISSIONER OF Income Tax, DELHI.

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 758 : (1965) 55 ITR 550

Income Tax Act, 1961 — Section 66(1)

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High Courts13 Nov 1963

Gopi Chand and Others Vs Smt. Bhagwani Devi

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 772

Hindu Succession Act, 1956 — Section 4, 4(1), 4(2)

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High Courts12 Nov 1963Dismissed

Om Parkash and Others Vs The State

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 750

Criminal Procedure Code, 1898 (CrPC) — Section 164, 173, 173(1), 207A, 207A(6)Penal Code, 1860 (IPC) — Section 366, 376

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High Courts12 Nov 1963Dismissed

Municipal Committee, Jaitu Vs Mathra Dass and Others

Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0029

Court Fees Act, 1870 — Section 7(v)(b)

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High Courts12 Nov 1963Allowed

Munshi Singh Vs The Sub-Divisional Magistrate, Rewari, and Another

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 746

Punjab Security of Land Tenures Act, 1953 — Section 24A(ii)

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High Courts12 Nov 1963

Munshi Singh Vs The Sub-Divisional Magistrate and Another

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 746

Punjab Security of Land Tenures Act, 1953 — Section 24A, 24A(1), 24A(2), 56A, 5B

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High Courts11 Nov 1963Allowed

Harchand Singh Vs The Punjab State and Another

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 831

Constitution of India, 1950 — Article 226Punjab security of Land Tenures Act, 1953 — Section 10A, 19A, 19B, 2(3), 2(4)

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High Courts11 Nov 1963

Karam Singh Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 742

Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 18, 19, 20, 21

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High Courts11 Nov 1963Allowed

Kishan Das Vs Manohar Lal and Others

Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0040

Penal Code, 1860 (IPC) — Section 330

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