High Courts29 Nov 1963Allowed
Nidhan Singh Vs Kaur Singh and Others
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0015
Penal Code, 1860 (IPC) — Section 323, 392
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,457 of 4,611
High Courts29 Nov 1963Dismissed
Bhagwant Singh Vs Mrs. N.D. Khanna
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0001
Delhi Rent Control Act, 1958 — Section 14
High Courts28 Nov 1963
Daljeet and Co. (Private), Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1964 P&H 313 : (1964) 1 ILR (P&H) 850 : (1966) 1 LLJ 875
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10A
High Courts28 Nov 1963Allowed
Alwar Motor Association (F) Ltd. and Another Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (1965) ACJ 542 : (1964) 66 PLR 804
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Fatal Accidents Act, 1855 — Section 1, 1AMotor Vehicles Act, 1939 — Section 96
High Courts28 Nov 1963Allowed
Alwar Motor Association (Private) Ltd., Alwar and Another Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (1965) ACJ 542 : (1964) 66 PLR 804
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Nov 1963
Ramji Dass Om Parkash Vs The Punjab State
Punjab And Haryana At Chandigarh · (1964) 15 STC 425
Pepsu General Sales Tax Ordinance, 2006 — Section 22(4)
High Courts26 Nov 1963
Khushi Ram, Relu Ram Vs Smt. Bhago and another
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0064
Constitution of India, 1950 — Article 133
High Courts26 Nov 1963Allowed
Lal Singh Vs The State
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0062
East Punjab Agricultural Pests, Diseases and Noxious Weeds Act, 1949 — Section 4(3)
High Courts26 Nov 1963
Shangara Singh Ladha Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1964 P&H 400 : (1964) CriLJ 338
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts22 Nov 1963Dismissed
Dara Singh and Another Vs The State
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0058
Penal Code, 1860 (IPC) — Section 34
High Courts22 Nov 1963Dismissed
Chiranji Lal and Others Vs Hira Lal
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 844 : (1964) 1 ILR (P&H) 838
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts22 Nov 1963Allowed
Nika Vs Aka
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Nov 1963Dismissed
Ramchand Prabh Dial Vs Tulsi Ram Gupala and another
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0012
High Courts21 Nov 1963Dismissed
Shri Harchand Singh Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0005
Punjab Security of Land Tenures Act, 1953 — Section 2(5a)
High Courts20 Nov 1963Allowed
H.L. Jain Vs Punjab State
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 816
Arbitration Act, 1940 — Section 13, 14(1), 15, 16, 16(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Nov 1963
Karamjit Kaur Vs The Punjab University
Punjab And Haryana At Chandigarh · AIR 1964 P&H 327 : (1964) 66 PLR 674
Constitution of India, 1950 — Article 226, 227Punjab University Act, 1947 — Section 31Punjab University Regulations — Regulation 12, 19
High Courts20 Nov 1963Dismissed
Sewa Singh Vs The Manager, The Indian Hume Pipe Company Ltd. Rajpura
Punjab And Haryana At Chandigarh · (1963) 11 P&H CK 0016
Workmens Compensation Act, 1923 — Section 4
High Courts19 Nov 1963Allowed
Pritam Singh and Others Vs Raja Ram and Another
Punjab And Haryana At Chandigarh · AIR 1964 P&H 363
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)(b)(i)
High Courts19 Nov 1963Dismissed
Harnam Singh Vs Tirath Singh
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 798
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 225Representation of the People Act, 1951 — Section 116A, 116A(5), 30, 31, 33
High Courts19 Nov 1963
Pritam Singh and Jiwan Singh and Others Vs Raja Ram and Kalu Ram and Another
Punjab And Haryana At Chandigarh · (1964) 1 ILR (P&H) 793 : (1964) 66 PLR 289
Delhi and Ajmer Rent Control Act, 1952 — Section 13Transfer of Property Act, 1882 — Section 109