High Courts21 Feb 1969Dismissed

Shrimati Sushila Devi Vs Shri Dina Nath Kohli

Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 397

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Punjab Municipal Act, 1911 — Section 80(4)Punjab Urban Immovable Property Tax Act, 1940 — Section 14