High Courts21 Mar 1969Allowed
The Jyoti Nagar Co-Operative House Building Society Ltd. Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0043
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,356 of 4,611
High Courts21 Mar 1969Dismissed
Jaimal and Others Vs The Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 720
Constitution of India, 1950 — Article 12, 14, 19, 31, 31APunjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts21 Mar 1969Allowed
Eastern Electronics Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 734
Punjab Urban Immovable Property Tax Act, 1940 — Section 2, 24, 3, 4(1), 4(2)Punjab Urban Immovable Property Tax Rules, 1941 — Rule 18, 18(1), 18(2), 18(3), 18(4)
High Courts20 Mar 1969Allowed
Giani and Another Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 700
Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 14A, 18, 18(1), 18(2), 18(3)Punjab Security of Land Tenures Rules, 1956 — Rule 23, 23(3)
High Courts20 Mar 1969
Fatehgarh Sahib Bus Service (Pvt.) Ltd. Vs State Transport Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 18 : (1969) 2 ILR (P&H) 240
Central Motor Vehicles Rules, 1989 — Rule 437(7)Motor Vehicles Act, 1939 — Section 64
High Courts20 Mar 1969Allowed
Giani and another Vs Financial Commissioner Punjab and another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 700
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts19 Mar 1969
Mam Raj Chhoga and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 23 : (1969) 2 ILR (P&H) 680
Punjab Security of Land Tenures Act, 1953 — Section 10A, 18, 19A, 19B
High Courts18 Mar 1969Allowed
Parshotam Dass Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0035
Prevention of Corruption Act, 1947 — Section 5(2)
High Courts18 Mar 1969Allowed
Umrao Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 538
Constitution of India, 1950 — Article 226, 227Payment of Bonus Act, 1965 — Section 37Punjab Co-operative Societies Act, 1961 — Section 15, 23, 23(1), 24, 25
High Courts18 Mar 1969
Gurdev Singh and Others Vs Mohna Ram and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 422 : (1969) 2 ILR (P&H) 205
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Punjab Security of Land Tenures Act, 1953 — Section 19
High Courts18 Mar 1969Allowed
Jai Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1969) 03 P&H CK 0010
Penal Code, 1860 (IPC) — Section 366
High Courts14 Mar 1969Allowed
Kartar Singh Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 694
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 18(1), Order 26 Rule 18(2), 115Constitution of India, 1950 — Article 227
High Courts14 Mar 1969Allowed
Gulab Rai Vs The Union of India (UOI) Another
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 22
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, Order 8 Rule 5, 80Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25F
High Courts13 Mar 1969Dismissed
Pritpal Singh Sanghera Vs The Secretary to Government, Punjab and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 673
Constitution of India, 1950 — Article 14, 16, 226, 311, 311(1)East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Service of Engineers (Class I) Public Works Department (Buildings and Roads Branch) Rules, 1960 — Rule 15, 5, 6, 8, 9
High Courts13 Mar 1969Dismissed
State of Punjab and Others Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 666
Punjab General Clauses Act, 1898 — Section 11(2), 13
High Courts13 Mar 1969Allowed
Jagan Nath Vs Mittar Sain
Punjab And Haryana At Chandigarh · AIR 1970 P&H 104 : (1969) 2 ILR (P&H) 110
High Courts13 Mar 1969Allowed
Kishori Lal and Another Vs Nohria Mal and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 198
Transfer of Property Act, 1882 — Section 109, 91
High Courts13 Mar 1969Allowed
Dhani Ram Janki Dass Vs Deep Chand Basant Lal and Another
Punjab And Haryana At Chandigarh · AIR 1970 P&H 109
Transfer of Property Act, 1882 — Section 111, 60
High Courts12 Mar 1969Dismissed
Brij Lal and Others Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 656
Punjab Land Revenue Act, 1887 — Section 23, 23(1), 23(2), 6, 6(5)Punjab Reorganisation Act, 1966 — Section 90(1)Punjab Security of Land Tenures Act, 1953 — Section 18, 24, 80, 89
High Courts11 Mar 1969
Darshan Singh Vs The Hindustan Cold Stores and Referigeration (Private) Ltd.
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 633
Contract Act, 1872 — Section 73