High Courts03 Nov 1969Dismissed
Sardara Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 117
Land Acquisition Act, 1894 — Section 18, 20, 31, 31(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,346 of 4,611
High Courts30 Oct 1969Dismissed
Dr. B.R. Chauhan Vs The Panjab University and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 58
Constitution of India, 1950 — Article 15, 16, 226, 227, 309Punjab University Act, 1947 — Section 20, 31, 31(2)
High Courts29 Oct 1969Dismissed
Messrs Aggarwal Sons Vs Damodar Dass and others
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0022
Contempt of Courts Act, 1971 — Section 3
High Courts29 Oct 1969
Commissioner of Income Tax Vs Satya Paul Virmani
Punjab And Haryana At Chandigarh · (1970) 77 ITR 212
Income Tax Act, 1922 — Section 34(1), 66(1), 66(2)
High Courts29 Oct 1969Dismissed
Aggarwal Sons Vs Damodar Dass, Chief Administrator and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 53
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13, 151Contempt of Courts Act, 1971 — Section 3
High Courts29 Oct 1969Allowed
Hans Raj Vs The State
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 45
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 11(1), 13, 13(1), 13(2), 13(3)
High Courts28 Oct 1969
Kishore Chand Ramji Dass Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 77 ITR 76
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 2Partnership Act, 1932 — Section 30
High Courts27 Oct 1969Allowed
Padam Kumar Jain Vs The Digamber Jain Sabha (Regd.)
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Oct 1969Allowed
Kirpal Singh Vs Parabhjot Singh
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 42
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2, 2(1), 3
High Courts24 Oct 1969
Gappa and others Vs Surjan
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0013
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Oct 1969Allowed
Kulwant Singh Vs Senior Superintendent Of Police and another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 35
Penal Code, 1860 (IPC) — Section 34
High Courts23 Oct 1969Allowed
Kulwant Singh Vs Senior Superintendent of Police and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 35
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 157, 170, 173Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Oct 1969Dismissed
Jagir Singh and Others Vs The Chief Settlement Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 507
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90
High Courts21 Oct 1969Dismissed
Chaman Lal Vs Mohan Lal
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 29
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47, 60, 60(1), 60(3)Limitation Act, 1908 — Article 166Limitation Act, 1963 — Article 127
High Courts17 Oct 1969
The Kartar Bus Service Ltd. Vs The Minister for Transport, Government of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 331
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 64
High Courts17 Oct 1969Dismissed
J.N. Aggarwal Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1970) RCR(Rent) 4
East Punjab Urban Rent Restriction Act, 1949 — Section 3(2)(h)(b)
High Courts16 Oct 1969Allowed
Aziz Uddin Vs Ram Chander and another
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0039
Punjab Pre-emption Act, 1913 — Section 4
High Courts16 Oct 1969Allowed
Smt. Kariar kaur Vs Gurbax Singh and others
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0025
High Courts15 Oct 1969Allowed
Moti Ram Vs Pandu Ram
Punjab And Haryana At Chandigarh · (1969) 10 P&H CK 0034
High Courts14 Oct 1969Dismissed
Nand Lal and another Vs Smt. Khillian and another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 21
Hindu Succession Act, 1956 — Section 14(1)