High Courts17 Nov 1969Dismissed
Gurmel Singh Vs Prem Kaur
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0040
Punjab Land Revenue Act, 1887 — Section 44
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,345 of 4,611
High Courts17 Nov 1969
Amarjit Singh Sohan Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1970 P&H 279 : (1970) CriLJ 835
Penal Code, 1860 (IPC) — Section 300, 304
High Courts14 Nov 1969Allowed
Sheo Ram Sarpanch Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 158
Constitution of India, 1950 — Article 226, 227Government Servants Conduct Rules, 1955 — Rule 9(1), 9(4), 9(6)Gram Panchayat Rules, 1965 — Rule 9
High Courts13 Nov 1969Dismissed
Harbans Singh and others Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0034
Limitation Act, 1908 — Section 5
High Courts13 Nov 1969
S. Teja Singh Vs Satya and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 80 : (1971) CriLJ 399 : (1971) 2 ILR (P&H) 147
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 5, 51Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Nov 1969Dismissed
Sada Ram and Others Vs Gajjan Shiama
Punjab And Haryana At Chandigarh · AIR 1970 P&H 511 : (1970) RCR(Rent) 127
Transfer of Property Act, 1882 — Section 111
High Courts11 Nov 1969Dismissed
Ajit Singh Vs Madha Singh and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 246
Succession Act, 1925 — Section 63
High Courts07 Nov 1969Allowed
New India Motors Private Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 127
Constitution of India, 1950 — Article 14, 19, 226, 227, 31Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 10, 10(1), 10(2), 10(3), 10(4)Transfer of Property Act, 1882 — Section 54
High Courts07 Nov 1969Allowed
Jangir Singh and Others Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 133
Evidence Act, 1872 — Section 13, 42Inheritance (Amendment) Act, 1929 — Section 1(2)Punjab Laws Act, 1872 — Section 5
High Courts07 Nov 1969Allowed
Messrs. New india Motors Pvt. Ltd., New delhi Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 127
Constitution of India, 1950 — Article 223
High Courts06 Nov 1969Dismissed
Karam Singh Vs Hartej Bahadur Singh and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 74 : (1970) 72 PLR 433
Consolidation Act, 1948 — Section 23, 23(2)Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 23
High Courts06 Nov 1969
Commissioner of Income Tax Vs Dalmia Dadri Cement Ltd.
Punjab And Haryana At Chandigarh · (1970) 77 ITR 410
Income Tax Act, 1922 — Section 10(2)
High Courts06 Nov 1969Dismissed
Amra Vati Vs Raj Kumar Rattan
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 120
Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A)
High Courts06 Nov 1969Allowed
Smt. Chandra Wati Vs Narain Dass
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0010
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 29
High Courts06 Nov 1969
Karam Singh Vs Hartej Bahadur Singh and others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 74 : (1970) 72 PLR 433
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 43
High Courts05 Nov 1969Allowed
Balbir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 459
Constitution of India, 1950 — Article 311Punjab Civil Services Rules — Rule 3.26
High Courts04 Nov 1969
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 16 : (1971) CriLJ 234 : (1971) 2 ILR (P&H) 235
Constitution of India, 1950 — Article 22, 22(1), 226Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts04 Nov 1969
Dalmia Dadri Cement Co. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1970) 77 ITR 405
Income Tax Act, 1922 — Section 10(2)
High Courts04 Nov 1969
Dalmia Dadri Cement Ltd. Vs Commissioner of Income Tax (No. 2)
Punjab And Haryana At Chandigarh · (1970) 77 ITR 849
Income Tax Act, 1922 — Section 10(2)
High Courts03 Nov 1969Dismissed
Sada Kaur Vs Bakhtawar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 289 : (1970) 1 ILR (P&H) 663