High Courts09 Sept 1970Allowed
Krishan Lal Bajaj and Company Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 1
Punjab General Sales Tax Act, 1948 — Section 5, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,329 of 4,611
High Courts04 Sept 1970
Mehar Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1971 P&H 175 : (1971) CriLJ 779
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 403(1), 403(2)Explosives Act, 1884 — Section 4
High Courts03 Sept 1970Allowed
Dr. Yoginder Pal Soni Vs Padma Soni
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 687
Hindu Marriage Act, 1955 — Section 10, 24
High Courts03 Sept 1970Dismissed
Harish Kumar Jain Vs The Punjab University and another
Punjab And Haryana At Chandigarh · (1970) 09 P&H CK 0019
High Courts03 Sept 1970Allowed
Dr. Yoginder Pal soni Vs Smt. Padma Soni
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 687
Hindu Marriage Act, 1955 — Section 10
High Courts02 Sept 1970
B.S. Nat Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 144 : (1972) 2 ILR (P&H) 674
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Motor Vehicles Act, 1939 — Section 110
High Courts02 Sept 1970
Jit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 366 : (1974) 76 PLR 323
Punjab Examination Rules — Rule 4
High Courts01 Sept 1970
Jaipai Slngh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 658
Criminal Procedure Code, 1898 (CrPC) — Section 342, 526(9), 526B(8), 528, 537Penal Code, 1860 (IPC) — Section 302
High Courts01 Sept 1970
Jaipal Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 658
Penal Code, 1860 (IPC) — Section 302
High Courts31 Aug 1970Allowed
Usha Vs Sudhir Kumar Soneja
Punjab And Haryana At Chandigarh · (1970) 08 P&H CK 0043
Hindu Marriage Act, 1955 — Section 10
High Courts31 Aug 1970Dismissed
Employees State Insurance Corporation Vs A.L. Puri and Another
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 644
Electricity Rules, 1956 — Rule 29Employees State Insurance Act, 1948 — Section 2(14), 2(8), 2(9), 3(2), 51Punjab Employees Rules — Rule 13(2)
High Courts31 Aug 1970
The State Vs Nihal Singh and Another
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 641
Penal Code, 1860 (IPC) — Section 379, 380
High Courts31 Aug 1970Dismissed
Harminder Singh Vs Sarvjit Singh and another
Punjab And Haryana At Chandigarh · (1970) 08 P&H CK 0032
Penal Code, 1860 (IPC) — Section 149, 302
High Courts31 Aug 1970
Suresh Verma Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 406
Land Acquisition Act, 1894 — Section 17
High Courts31 Aug 1970Allowed
The State Vs Nihal Singh and others
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 641
Penal Code, 1860 (IPC) — Section 379
High Courts31 Aug 1970Dismissed
Employees State Insurance Corporation Vs A.L. Puri and another
Punjab And Haryana At Chandigarh · (1972) 2 ILR (P&H) 644
Employees State Insurance Act, 1948 — Section 2(9)
High Courts28 Aug 1970Allowed
Mohinder Singh Babba Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 08 P&H CK 0003
Constitution of India, 1950 — Article 226
High Courts27 Aug 1970Dismissed
Nathu Ram Mehta Vs Municipal Committee, Jagadhri and others
Punjab And Haryana At Chandigarh · (1970) 08 P&H CK 0042
Punjab Municipal Act, 1911 — Section 240
High Courts27 Aug 1970Allowed
Shiv Chand and another Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1970) 08 P&H CK 0040
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30A(4)
High Courts26 Aug 1970
State of Punjab and Another Vs Champa Mangat Ram
Punjab And Haryana At Chandigarh · AIR 1971 P&H 373