High Courts11 May 1971Dismissed
Shri Bhagwati Persan Singh Gupta Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1971) 05 P&H CK 0028
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,311 of 4,611
High Courts08 May 1971
Baldev Singh and others Vs Hira and others
Punjab And Haryana At Chandigarh · (1971) 05 P&H CK 0029
High Courts07 May 1971Allowed
Mst. Chand Kaur Vs Sucha Singh and another
Punjab And Haryana At Chandigarh · (1971) 05 P&H CK 0033
Punjab Tenancy Act, 1887 — Section 9
High Courts05 May 1971
Fancy Nets and Fabrics Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1971) 28 STC 433
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 14, 2, 5, 6
High Courts04 May 1971Dismissed
Hargian Singh etc. Vs The State of Haryana etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 359
Constitution of India, 1950 — Article 14Punjab Agricultural Produce Markets (Haryana Amendment) Act, 1970 — Section 12, 5Punjab Agricultural Produce Markets (Haryana Amendment) Ordinance, 1970 — Section 2
High Courts03 May 1971
Commissioner of Income Tax Vs Hindustan Milk Food Manufacturers Ltd.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 355 : (1972) 84 ITR 230
Income Tax Act, 1922 — Section 10(2), 15C
High Courts30 Apr 1971Allowed
Mian Mohinder Singh Vs Shri Palla Singh
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 342 : (1971) 73 PLR 895
High Courts30 Apr 1971Allowed
Mustafabad Cane Growers Co-operative Society Ltd. Vs Suraj Bhan Tayagi Ex-Secretary Mustafabad, Cane Growers Co-operative Society, Mustafabad
Punjab And Haryana At Chandigarh · (1971) 04 P&H CK 0035
Constitution of India, 1950 — Article 226, 227
High Courts30 Apr 1971Allowed
Mian Mohinder Singh Vs Palla Singh
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 342 : (1971) 73 PLR 895
High Courts30 Apr 1971
Shiv Narain and Others Vs Jiwan Lal and Others
Punjab And Haryana At Chandigarh · (1971) 04 P&H CK 0029
Income Tax Act, 1922 — Section 54Income Tax Act, 1961 — Section 137
High Courts30 Apr 1971
Daya Kaur and Others Vs Jaswant Singh and Another
Punjab And Haryana At Chandigarh · AIR 1972 P&H 355
High Courts30 Apr 1971
Hari Chand Bishna Ram and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 25
Land Acquisition Act, 1894 — Section 4(1), 6(1), 7
High Courts30 Apr 1971
The State Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (1972) CriLJ 1580 : (1973) 2 ILR (P&H) 344
Probation of Offenders Act, 1958 — Section 11, 3, 4
High Courts29 Apr 1971Allowed
Panesar Mechanical Works (P) Ltd. Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 335
Employees State Insurance Act, 1948 — Section 73, 73(1), 73A, 73A(1), 73A(3)
High Courts29 Apr 1971Dismissed
Tek Chand Daulat Rai Vs The Excise and Taxation Officer and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 777 : (1972) 29 STC 585
Central Sales Tax Act, 1956 — Section 10, 14, 15, 2, 4Constitution of India, 1950 — Article 14, 143, 226, 245, 246Delhi Laws Act, 1912 — Section 7
High Courts28 Apr 1971Dismissed
Bhagwant Kaur etc. Vs Sikh Gurdwara Judicial Commission etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 349
Civil Procedure Code, 1908 (CPC) — Section 146, 92Companies Act, 1913 — Section 235Companies Act, 1956 — Section 543
High Courts23 Apr 1971Dismissed
Kartar Chand Bhalla Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 328
Constitution of India, 1950 — Article 133, 226, 227Punjab Gram Panchayat Act, 1952 — Section 10, 102(1), 102(2), 15, 15(1)
High Courts23 Apr 1971Dismissed
Smt. Bhago Vs Bant Singh alias Balwant Singh
Punjab And Haryana At Chandigarh · (1971) 04 P&H CK 0030
Hindu Marriage Act, 1955 — Section 9
High Courts23 Apr 1971
Daulat Singh and Others Vs The Deputy Commissioner, Karnal and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 28
Constitution of India, 1950 — Article 226
High Courts20 Apr 1971
Raghvir Parshad etc. Vs Chet Ram
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 323