High Courts19 Jul 1971
Rattan Chand Vs Jagmohan Singh
Punjab And Haryana At Chandigarh · AIR 1972 P&H 153 : (1973) 2 ILR (P&H) 613 : (1971) RCR(Rent) 841
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 13(2), 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,309 of 4,611
High Courts19 Jul 1971Dismissed
Sukhdev Singh etc. Vs Phoola Singh
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 632
High Courts16 Jul 1971
Karam Singh Vs Charan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1972 P&H 295
High Courts15 Jul 1971Allowed
Amin Lal Vs Financial Commissioner (Revenue) Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 546
High Courts15 Jul 1971Allowed
Amin Lal Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 546
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2, 3Punjab Tenancy Act, 1887 — Section 100, 43, 5, 5(1), 6
High Courts15 Jul 1971
Tek Singh Ishar Singh Vs Jaswant Singh Waryam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 208
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts15 Jul 1971
Garib Singh Kishan Singh Vs Harnam Singh Kishan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 99 : (1972) 1 ILR (P&H) 342
Punjab Security of Land Tenures Act, 1953 — Section 17A
High Courts14 Jul 1971Dismissed
Sabu Singh and another Vs Ram Lal alias Padam Lal and others
Punjab And Haryana At Chandigarh · (1971) 07 P&H CK 0047
Constitution of India, 1950 — Article 226, 227
High Courts14 Jul 1971
Balwant Rai and Others Vs Ram Gopal and Others
Punjab And Haryana At Chandigarh · AIR 1970 P&H 354
Limitation Act, 1963 — Article 97Punjab Pre-emption Act, 1913 — Section 30(3), 7
High Courts14 Jul 1971
Gobind Ram Batra Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 157 : (1973) 2 ILR (P&H) 535
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90, 90(1), 90(10), 90(11), 90(12)
High Courts14 Jul 1971
Nirmla Devi Vs Ram Dass
Punjab And Haryana At Chandigarh · AIR 1973 P&H 48
Hindu Marriage Act, 1955 — Section 24, 28, 9
High Courts13 Jul 1971
S. Gurcharan Singh Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 194
Transfer of Property Act, 1882 — Section 41
High Courts12 Jul 1971
Sardarni Virpaul Kaur Vs Controller of Estate Duty
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 530 : (1972) 85 ITR 45
Estate Duty Act, 1953 — Section 34, 35, 5
High Courts12 Jul 1971Allowed
Onkar Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1971) 07 P&H CK 0029
Punjab Agricultural Produce Markets (Haryana Amendment) Act, 1970 — Section 13(3)
High Courts14 Jun 1971
State (On behalf of the Court) Vs Ajit Singh Jawhar Singh
Punjab And Haryana At Chandigarh · (1971) CriLJ 1814 : (1973) 2 ILR (P&H) 525
High Courts29 May 1971
Sham Lal Brij Lal Vs Deputy Commissioner, Patiala and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 126
Constitution of India, 1950 — Article 226, 227Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5
High Courts27 May 1971
Daya Chand Vs Ram Phal and Another
Punjab And Haryana At Chandigarh · AIR 1972 P&H 45
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts27 May 1971
Tek Chand Melamal Vs Firm Amar Nath Basheshar Das
Punjab And Haryana At Chandigarh · AIR 1972 P&H 46 : (1971) RCR(Rent) 935
Civil Procedure Code, 1908 (CPC) — Section 47East Punjab Urban Rent Restriction Act, 1949 — Section 13, 3
High Courts26 May 1971Dismissed
Mohinder Kaur Vs Sardara Singh
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 505
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 195(2), 436, 480East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 40Penal Code, 1860 (IPC) — Section 109, 193, 196, 199, 209
High Courts26 May 1971Dismissed
Sewa Ram Singal Vs The Punjabi University, etc.
Punjab And Haryana At Chandigarh · (1973) 2 ILR (P&H) 512
Punjabi University Patiala Calendar Rules — Rule 27(A), 27(B)