High Courts20 Oct 1971
Commissioner of Income Tax Vs Gian Chand and Co.
Punjab And Haryana At Chandigarh · (1973) 87 ITR 113
Income Tax Act, 1961 — Section 185
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,301 of 4,611
High Courts20 Oct 1971Allowed
Shri Durga Industries Vs The Union of India (UOI)
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 548
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 26, 26(1), 27, 27(1), 47
High Courts20 Oct 1971
Bhagwan Das and Others Vs The Financial Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1972 P&H 423
Punjab Security of Land Tenures Act, 1953 — Section 18, 18(1), 4(5)Punjab Security of Land Tenures Rules, 1956 — Rule 23(3)
High Courts19 Oct 1971Dismissed
Harbans Singh Uberoi Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 530
Constitution of India, 1950 — Article 226, 227, 233, 234, 235High Court Establishment (Appointment and Condition of Service) Rules, 1952 — Rule 3Punjab Civil Secretariat (State Service Class — III) Rules, 1952 — Rule 2
High Courts15 Oct 1971
Sohan Singh Vs Jawala Singh Natha Singh and Another
Punjab And Haryana At Chandigarh · AIR 1973 P&H 52 : (1974) 1 ILR (P&H) 479
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 2
High Courts15 Oct 1971Allowed
Sawan Ram Vs Gobinda Ram and another
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0006
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts14 Oct 1971Allowed
Sohan Lal and another Vs Central Government and another
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 615
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts14 Oct 1971Dismissed
M/S. Lahore Sargodha Transport Company Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0027
Industrial Disputes Act, 1947 — Section 7
High Courts14 Oct 1971Allowed
Sohan Lal etc. Vs Central Government etc.
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 615
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 148, 149, 151, 152Constitution of India, 1950 — Article 226 , 227Criminal Procedure Code, 1898 (CrPC) — Section 480 , 481
High Courts14 Oct 1971
The Atlas Cycle Industries Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1972) 29 STC 730
Factories Act, 1948 — Section 49, 50Punjab General Sales Tax Act, 1948 — Section 22
High Courts13 Oct 1971Allowed
Jarnail Singh and others Vs Intzamia Committee, Dharamshala and others
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0034
High Courts13 Oct 1971Dismissed
Delco Engineering Works Vs General Motors Corporation
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 502
Limitation Act, 1908 — Article 120, 23Trade and Merchandise Marks Act, 1958 — Section 12(3) , 27(2)
High Courts13 Oct 1971Allowed
Tara Chand and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0005
Punjab Co-operative Societies Act, 1961 — Section 59
High Courts12 Oct 1971Allowed
Sat Pal Gupta and others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0028
Constitution of India, 1950 — Article 226
High Courts12 Oct 1971
Commissioner of Income Tax Vs Arjan Singh
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 470 : (1973) 87 ITR 494
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 10(1), 2(1)
High Courts11 Oct 1971Dismissed
Panta Singh and others Vs Phuman Singh and others
Punjab And Haryana At Chandigarh · (1971) 10 P&H CK 0020
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts11 Oct 1971
Avtar Singh Ranjit Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1973) 30 STC 116
Limitation Act, 1963 — Section 5Punjab General Sales Tax Act, 1948 — Section 11, 22
High Courts08 Oct 1971Dismissed
Shri Surjit Singh Sud, Chairman, Improvement Trust, Jullundur Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 1 ILR (P&H) 453
Punjab Town Improvement Act, 1922 — Section 73
High Courts08 Oct 1971
Rajinder Lal Vs Om Parkash Madan
Punjab And Haryana At Chandigarh · AIR 1973 P&H 21
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 29, 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 25, 90
High Courts08 Oct 1971Allowed
Industrial Finance Corporation of India Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1973) 30 STC 581
Punjab General Sales Tax Act, 1948 — Section 11BTransfer of Property Act, 1882 — Section 58, 60