High Courts29 Nov 1972
C. Raman and Co. and Others Vs Modern Motor Works
Punjab And Haryana At Chandigarh · AIR 1973 P&H 454
Civil Procedure Code, 1908 (CPC) — Section 10, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,279 of 4,611
High Courts29 Nov 1972
Suraj Bhan Vs Baidoo Jai Ram and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 365
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Nov 1972
Bhagwan Dass and Another Vs Khem Chand and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 477
High Courts27 Nov 1972
Miri Mal Mahajan Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1974) 95 ITR 186
Income Tax Act, 1961 — Section 139, 139(2), 142, 142(2), 143(3)
High Courts27 Nov 1972
Bodh Raj Mahesh Kumar Vs Earl Chawla and Co. (P) Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 2
Civil Procedure Code, 1908 (CPC) — Section 15, 19, 20
High Courts27 Nov 1972Dismissed
The State of Punjab Vs Nirmal Singh, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 1
Army Act, 1950 — Section 125, 126, 126(1), 2, 52Border Security Force Act, 1968 — Section 141, 141(2), 34, 35, 36Border Security Force Court (Adjustment of Jurisdiction) Rules, 1969 — Rule 3, 4, 5
High Courts27 Nov 1972
The State of Haryana Vs Nirmal Singh and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 1
Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Nov 1972Allowed
Jagmal Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0027
Constitution of India, 1950 — Article 227
High Courts24 Nov 1972
Jagat Ram and Others Vs Sohan Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 440
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 41 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts24 Nov 1972
Ram Saran Dass Suraj Bhan Vs The Central Government, Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 371
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts24 Nov 1972Dismissed
Surjit Singh Vs Som Dutt and others
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0003
Punjab Public Relations Department (Class III Non Gazetted) Services Rules, 1958 — Rule 15
High Courts22 Nov 1972
Commissioner of Income Tax and Others Vs Ramesh Chander and Others
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 673 : (1974) 93 ITR 450
Constitution of India, 1950 — Article 226, 227Foreign Exchange Regulation Act, 1947 — Section 4, 5, 6Income Tax Act, 1961 — Section 132, 132(1), 132(11), 132(12), 132(5)
High Courts22 Nov 1972
Bhalle Ram Vs Sub-divisional Magistrate, Jind and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 27
Constitution of India, 1950 — Article 226, 227Haryana Gram Panchayat Election Rules, 1971 — Rule 16, 33, 34
High Courts21 Nov 1972Dismissed
Jaspal and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0010
High Courts16 Nov 1972
Mange and Others Vs Shanker
Punjab And Haryana At Chandigarh · AIR 1973 P&H 372
Registration Act, 1908 — Section 73
High Courts15 Nov 1972Allowed
Yog Raj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0035
Penal Code, 1860 (IPC) — Section 120B
High Courts14 Nov 1972Dismissed
Liquidator Attached To Punjab and Haryana High Court, Chandigarh Vs Shri Ram Narain Virmani, Delhi
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0030
Companies Act, 1956 — Section 235
High Courts14 Nov 1972Dismissed
Punjab Commerce Bank Ltd. (In Liquidation) Vs Ram Narain Virmani
Punjab And Haryana At Chandigarh · (1973) 43 CompCas 323
Banking Regulation Act, 1949 — Section 43ACompanies Act, 1913 — Section 235, 244B
High Courts14 Nov 1972Allowed
Science House Vs The Assessing Authority
Punjab And Haryana At Chandigarh · (1973) 31 STC 235
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 11A, 5
High Courts10 Nov 1972
Ikbal Begum Vs Akhtar Ali
Punjab And Haryana At Chandigarh · AIR 1973 P&H 478
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17