High Courts04 Jan 1973
Dharam Pal Sat Dev Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 97 ITR 302
Income Tax Act, 1961 — Section 187(2), 188Partnership Act, 1932 — Section 42
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,278 of 4,611
High Courts03 Jan 1973Dismissed
Ram Niwas Vs Union of India and another
Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 425
East Punjab Urban Rent Restriction Act, 1949 — Section 2(d)
High Courts03 Jan 1973
Mahavir Metal Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 92 ITR 513
Income Tax Act, 1961 — Section 271(1)
High Courts03 Jan 1973
Kishorilal and Others Vs Daya Nand and Another
Punjab And Haryana At Chandigarh · (1974) CriLJ 902
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 157
High Courts03 Jan 1973
Dhanti and Others Vs Isheri and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 120
Punjab Laws Act, 1872 — Section 5
High Courts02 Jan 1973Dismissed
Major Jagjit Singh and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1973) ACJ 147
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Jan 1973Dismissed
Major Jagjit Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1973) ACJ 147
Motor Vehicles Act, 1988 — Section 110A
High Courts22 Dec 1972
Satya Narain Vs Dhaja Ram and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 431
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Representation of the People Act, 1951 — Section 101, 81(3), 83, 86
High Courts20 Dec 1972Allowed
Maman and others Vs The Financial Commissioner, Revenue, Haryana, Chandigarh and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 14 : (1973) 75 PLR 309
Punjab Security of Land Tenures Act, 1953 — Section 19C
High Courts20 Dec 1972Allowed
Maman, etc. Vs The Financial Commissioner, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 14 : (1973) 75 PLR 309
Constitution of India, 1950 — Article 226Punjab Security of Land Tenures Act, 1953 — Section 19C, 19C(1)
High Courts18 Dec 1972
Krishan Lal Shiv Chand Rai Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 88 ITR 293
Income Tax Act, 1961 — Section 143(3) , 148
High Courts15 Dec 1972
Gurdit Singh and Another Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1973 P&H 362
Hindu Succession Act, 1956 — Section 10, 8, 9
High Courts12 Dec 1972Allowed
Gulzar Singh and another Vs Sadhu Singh and others
Punjab And Haryana At Chandigarh · (1972) 12 P&H CK 0009
Northern India Canal and Drainage Act, 1873 — Section 68(7)
High Courts08 Dec 1972Dismissed
Gurdial Singh and others Vs Pran Nath Sud and others
Punjab And Haryana At Chandigarh · (1972) 12 P&H CK 0002
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Dec 1972
Bakhtawar Singh and Others Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 448
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 11, Order 41 Rule 27
High Courts01 Dec 1972Dismissed
Pirthi Singh Vs Raghbir Singh and others
Punjab And Haryana At Chandigarh · (1972) 12 P&H CK 0008
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts30 Nov 1972Allowed
Madan Lal Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0034
Punjab Agricultural Produce Markets Act, 1961 — Section 15
High Courts30 Nov 1972Allowed
Parbhu and others Vs Illaqa Magistrate (Prescribed Authority) Mohindergarh and others
Punjab And Haryana At Chandigarh · (1972) 11 P&H CK 0009
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 1972Allowed
Pushpa Abbi and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1973) ACJ 401
High Courts29 Nov 1972
Gurbachan Singh Vs Executive Magistrate, 1st Class, Samrala and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 24
Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 324, 326