High Courts17 Apr 1973Dismissed
Amrit Banaspati Co. Ltd., Chandigarh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0019
Punjab Municipal Act, 1911 — Section 61(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,274 of 4,611
High Courts17 Apr 1973
Tek Chand Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 111
Punjab Municipal Act, 1911 — Section 12Punjab Municipal Election Rules, 1994 — Rule 51, 63
High Courts16 Apr 1973
M/s. Sikands Ltd. N.I.T. Faridabad Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0015
Punjab General Sales Tax Act, 1948 — Section 10(6)
High Courts16 Apr 1973
Gurbachan Singh Vs The Government of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 113
Constitution of India, 1950 — Article 14, 226, 227
High Courts16 Apr 1973Dismissed
The Tourist Cooperative Transport Society Ltd. and Another Vs Dr. Om Prakash and Another
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0006
Central Motor Vehicles Rules, 1989 — Regulation 6Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 110A, 110A(3)
High Courts16 Apr 1973Dismissed
The Tourist Co Operative Transport Society Ltd., Ambala City and another Vs Om Parkash and another
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0002
Motor Vehicles Act, 1939 — Section 110A(8)
High Courts09 Apr 1973Dismissed
Parshotam Lal and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 264 : (1973) 75 PLR 874
Punjab Municipal Act, 1911 — Section 12A
High Courts09 Apr 1973Allowed
Parshotam Lal, etc. Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 264 : (1973) 75 PLR 874
Municipal Election (Third Amendment) Rules, 1972 — Rule 2, 3(1), 3(11), 3(2), 3(3)Municipal Election Rules, 1952 — Rule 68Punjab Municipal Act, 1911 — Section 12A, 12B, 12C, 12E
High Courts06 Apr 1973Allowed
Borstal Inmate Narjit Singh Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 251
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 374, 491, 561A
High Courts05 Apr 1973
Kartar Singh and Others Vs Tarlok Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 34 : (1973) RCR(Rent) 511
High Courts04 Apr 1973Dismissed
Punjab Copra Crushing Oil Mills Vs The State of Punjab etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 166
Constitution of India, 1950 — Article 14, 19(1), 226, 245Punjab General Sales Tax (Amendment and Validation) Act, 1972 — Section 10Punjab General Sales Tax Act, 1948 — Section 1(2), 10, 10(1), 11(2), 2
High Courts03 Apr 1973
Amar Singh and Others Vs Ashok Kumar
Punjab And Haryana At Chandigarh · AIR 1974 P&H 206
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Punjab Pre-emption Act, 1913 — Section 15(1) , 15(2)
High Courts29 Mar 1973Allowed
Bawa Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 160
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts29 Mar 1973Allowed
Bawa Singh, etc. Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 160
Industrial Disputes Act, 1947 — Section 10(1), 33C, 33C(2)Payment of Bonus Act, 1965 — Section 22, 39
High Courts29 Mar 1973
Ganga Ram and Others Vs Risal Singh
Punjab And Haryana At Chandigarh · AIR 1974 P&H 36
Arbitration Act, 1940 — Section 30Punjab Registration Money Lenders Act, 1938 — Section 2(8), 2(9), 3, 4, 5
High Courts28 Mar 1973
Roshan Lal Kuthiala (deceased by legal representatives) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 152 : (1974) 93 ITR 542 : (1973) 75 PLR 916
Income Tax Act, 1922 — Section 22(1), 22(2), 28
High Courts28 Mar 1973Allowed
Roshan Lal Kuthiala Deceased (Represented) By Rajinder Lal Kuthiala and others Vs The Commissioner of Income Tax, New Delhi
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 152 : (1974) 93 ITR 542 : (1973) 75 PLR 916
Income Tax Act, 1922 — Section 34
High Courts28 Mar 1973
Pritpal Singh and Others Vs New Suraj Transport Co. (P) Ltd. Amritsar and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 39
Motor Vehicles Act, 1939 — Section 110Punjab Motor Accidents Claims Tribunal Rules, 1964 — Rule 19, 20, 21
High Courts27 Mar 1973Dismissed
Chanan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1973) 03 P&H CK 0001
Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 1973
Basti Ram Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 152
Succession Act, 1925 — Section 114, 115, 57