High Courts23 May 1973
Amrit Lachhman Vs Ruri and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 199
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 47 Rule 1, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,273 of 4,611
High Courts23 May 1973
Sant Singh Charanjit Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) 34 STC 34
Punjab General Sales Tax Act, 1948 — Section 14
High Courts22 May 1973
Ram Narain Sharma, etc. Vs The State of Haryana, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 371
High Courts22 May 1973Allowed
Ram Narain Sharma and another Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 371
Punjab Panchayat Samities (Co-option of Members) Rules, 1961 — Rule 4
High Courts17 May 1973
Ram Chand Lal Chand Vs Khem Chand Lal Chand and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 91
Transfer of Property Act, 1882 — Section 52
High Courts14 May 1973Dismissed
Messrs Kapur Silk Weaving Mills, Amritsar Vs Shri Manohak Lal
Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0009
Payment of Wages Act, 1936 — Section 15(2)
High Courts10 May 1973
In Re: Northern Enterprises Corporation Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1974) 44 CompCas 334
Companies (Court) Rules, 1959 — Rule 38Companies Act, 1956 — Section 17
High Courts09 May 1973Dismissed
Brij Lal Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 310
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4)Punjab Co-operative Societies Act, 1961 — Section 10(4), 10A, 13, 14, 21
High Courts08 May 1973
Assessing Authority and Another Vs Amir Chand Om Parkash
Punjab And Haryana At Chandigarh · (1974) 33 STC 120
Punjab General Sales Tax Act, 1948 — Section 5
High Courts04 May 1973Dismissed
Siri Ram and Others Vs Edward Ganj Public Welfare Association Ltd. and Others
Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0026
Companies Act, 1956 — Section 186
High Courts02 May 1973Dismissed
Mulkjit Singh Vs Narain Singh and another
Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0031
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts02 May 1973Dismissed
Shmt. Harbans Kaur Vs Sardara Singh, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 303
High Courts02 May 1973Allowed
Tarsem Lal Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0007
Punjab Municipal Election Rules, 1952 — Rule 51
High Courts27 Apr 1973Allowed
Kartar Singh and others Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0005
Punjab Town Improvement Act, 1922 — Section 36
High Courts24 Apr 1973Dismissed
Chhanka Ram Vs Rehman, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 277
Punjab Security of Land Tenures Act, 1953 — Section 14ATransfer of Property Act, 1882 — Section 107, 53A
High Courts23 Apr 1973
Mount View Hotel Vs The Sales Tax Tribunal
Punjab And Haryana At Chandigarh · (1973) 32 STC 646
Punjab General Sales Tax Act, 1948 — Section 5, 6
High Courts23 Apr 1973
Additional Commissioner of Income Tax Vs Inder Singh Uppal
Punjab And Haryana At Chandigarh · (1975) 98 ITR 368
High Courts23 Apr 1973Allowed
Charanjit Lal Des Raj Vs The Sales Tax Tribunal, Union Territory
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 270 : (1974) 33 STC 271
Punjab General Sales Tax Act, 1948 — Section 11, 14, 16, 17, 18
High Courts21 Apr 1973Dismissed
Messrs Sir Ganga Ram and Sons Vs The Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (1973) 04 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 151