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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 4,197 of 4,611

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High Courts13 Dec 1978

Harchand Singh Vs The Collector, Agrarian, Bhotinda and Another

Punjab And Haryana At Chandigarh · AIR 1979 P&H 129 : (1979) 1 ILR (P&H) 332

Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32Punjab Security of Land Tenures Act, 1953 — Section 24
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High Courts11 Dec 1978Allowed

Jindu Vs The Sate of Punjab

Punjab And Haryana At Chandigarh · (1978) 12 P&H CK 0021

Penal Code, 1860 (IPC) — Section 376
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High Courts08 Dec 1978

State of Haryana Vs Harbhajan Singh and Another

Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 193

Criminal Procedure Code, 1973 (CrPC) — Section 205, 206, 207, 207A, 209Penal Code, 1860 (IPC) — Section 302, 323, 324
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High Courts07 Dec 1978Dismissed

Ishwar Dutt Vs Smt. Dilbhari

Punjab And Haryana At Chandigarh · (1978) 12 P&H CK 0018

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
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High Courts06 Dec 1978

Jindal Strips Ltd. Vs Income Tax Officer, Central Circle III, New Delhi and Another

Punjab And Haryana At Chandigarh · AIR 1979 P&H 138 : (1979) 1 ILR (P&H) 286 : (1979) 116 ITR 825

Income Tax Act, 1961 — Section 55
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High Courts05 Dec 1978

Subhash Chander Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 238 : (1979) 2 ILR (P&H) 388

Constitution of India, 1950 — Article 19(1), 20, 301, 302, 303Drugs and Cosmetics Act, 1940 — Section 33
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High Courts05 Dec 1978Dismissed

Charat Singh Vs Piara Lal Formerly Naib Tehsildar, Fatehabad, Now Tehsildar at Ambala

Punjab And Haryana At Chandigarh · (1978) 12 P&H CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 397(3)
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High Courts04 Dec 1978Allowed

Sadhu Ram Vs Shakuntla Devi

Punjab And Haryana At Chandigarh · (1979) 1 RCR(Rent) 312

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High Courts04 Dec 1978Dismissed

Manorama Sood Vs State of Punjab Etc.

Punjab And Haryana At Chandigarh · (1980) 1 ILR (P&H) 410

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High Courts30 Nov 1978Dismissed

M/s. Piccadli Restaurant, Chandigarh Vs The Excise and Taxation Commissioner and others

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0050

Punjab Excise Act, 1914 — Section 34, 35
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High Courts30 Nov 1978Dismissed

Piccadili Restaurant Vs Excise and Taxation Commissioner and Another

Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 374

Constitution of India, 1950 — Article 14, 162, 21, 47Punjab Excise Act, 1914 — Section 34, 35, 55, 58(2), 59Punjab Liquor Licence Rules, 1956 — Rule 12A, 38
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High Courts30 Nov 1978

Mohan Meakin Breweries Ltd. Vs Municipal Corporation of Jullundur City and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 142 : (1979) 2 ILR (P&H) 339

Constitution of India, 1950 — Article 14Punjab Excise Act, 1914 — Section 22, 23, 32Punjab Municipal Act, 1911 — Section 61(2)
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High Courts30 Nov 1978

Sunder Lal and Another Vs Dulari and Others

Punjab And Haryana At Chandigarh · AIR 1979 P&H 154

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
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High Courts30 Nov 1978Dismissed

Sukh Ram Vs Kundan and another

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0014

Evidence Act, 1872 — Section 65
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High Courts29 Nov 1978Dismissed

Tarlochan Singh and others Vs Gurcharan Singh

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0041

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High Courts29 Nov 1978Dismissed

Dhanpat Oil and General Mills Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1979) 2 ILR (P&H) 321

Constitution of India, 1950 — Article 266, 272Produce Cess Act, 1966 — Section 10, 15, 16, 20, 26Produce Cess Rules, 1969 — Rule 6
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High Courts28 Nov 1978

Parmal and Others Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0007

Penal Code, 1860 (IPC) — Section 149, 325
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High Courts27 Nov 1978Dismissed

Sarwan Kumar and others Vs Piara Lal and others

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0052

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2(h)
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High Courts27 Nov 1978

Watkins Mayor (Agrico) P. Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1979) 10 CTR 110 : (1979) 117 ITR 202

Income Tax Act, 1961 — Section 33, 40
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High Courts27 Nov 1978Allowed

Santokh Singh Vs Prem Sarup and others

Punjab And Haryana At Chandigarh · (1978) 11 P&H CK 0001

Civil Procedure Code, 1908 (CPC) — Section 24
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