High Courts01 Feb 1984
Commissioner of Income Tax Vs Indo Afghan Agencies
Punjab And Haryana At Chandigarh · (1984) 150 ITR 572 : (1984) 17 TAXMAN 375
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,060 of 4,611
High Courts01 Feb 1984
Commissioner of Income Tax Vs Shri Baij Nath
Punjab And Haryana At Chandigarh · (1984) 148 ITR 135
Income Tax Act, 1961 — Section 256
High Courts01 Feb 1984
Hukam Singh Vs Jodh Singh and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 255 : (1984) 2 ILR (P&H) 490 : (1984) 1 RCR(Rent) 505
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3Succession Act, 1925 — Section 372
High Courts01 Feb 1984
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0080
High Courts01 Feb 1984
Ved Parkash Vs U.T.of Chandigarh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0079
High Courts01 Feb 1984Dismissed
Gultan Vs Parmal and Another
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0077
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts01 Feb 1984
Ram Kumar Vs Bhim Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 129 : (1985) RRR 330
High Courts01 Feb 1984
Ram Kishan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 337
Constitution of India, 1950 — Article 14East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts01 Feb 1984
Commissioner of Income Tax Vs Baijnath
Punjab And Haryana At Chandigarh · (1985) 153 ITR 327
Income Tax Act, 1961 — Section 256(2)
High Courts01 Feb 1984
Nilokheri Bone Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1985) 58 STC 359
Central Sales Tax Act, 1956 — Section 8
High Courts31 Jan 1984
Manoj Ahuja and Another Vs Inspecting Assistant Commissioner of Income Tax, Acquisition Range
Punjab And Haryana At Chandigarh · (1984) 43 CTR 229 : (1984) 150 ITR 696
Income Tax Act, 1961 — Section 269F, 269GLimitation Act, 1963 — Section 12, 15, 17, 19, 22
High Courts31 Jan 1984
Khushi Ram Raghunath Rai Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1986) 62 STC 291
Punjab General Sales Tax Act, 1948 — Section 10, 11A, 23
High Courts31 Jan 1984
Jai Dev Singh Vs Hazara Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 295
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jan 1984
State of Punjab Vs Harnam Singh Behal and ors.
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0079
High Courts31 Jan 1984
Nar Singh and anr. Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0078
High Courts31 Jan 1984
Laxmi Narain Vs Ram Chander
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0029
High Courts31 Jan 1984
Suba Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0026
High Courts30 Jan 1984
Baldev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0050
High Courts30 Jan 1984
Kanwar Singh Vs Sat Parkash Sharma and anr.
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0024
High Courts30 Jan 1984
Supear Kanwar and Others Vs Devi Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 673