High Courts07 Feb 1984
Commissioner of Income Tax Vs Chandan Lal Niamat Singh
Punjab And Haryana At Chandigarh · (1984) 41 CTR 159 : (1985) 153 ITR 343
Income Tax Act, 1961 — Section 256, 271(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 4,059 of 4,611
High Courts07 Feb 1984Dismissed
Punjab Export Corporation Limited, Chadigarh Vs M/s B.C. Foundary Engineers and Founders, Agra
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0012
High Courts06 Feb 1984
Acropolymers (P.) Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 41 CTR 252 : (1985) 151 ITR 158
Income Tax Act, 1961 — Section 33
High Courts06 Feb 1984
Hakam Singh Vs State and ors.
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0091
High Courts06 Feb 1984
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0051
High Courts06 Feb 1984
Sohan Lal Vs Kamlesh
Punjab And Haryana At Chandigarh · AIR 1984 P&H 332
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts06 Feb 1984Dismissed
Sohan Lal Vs Smt. Kamlesh
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 298
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 12, 13, 24
High Courts06 Feb 1984
Mange Ram Vs Chander Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 341 : (1984) RRR 171
High Courts06 Feb 1984Dismissed
Baba Daya Singh Vs Jaskaran Singh and others
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0003
Limitation Act, 1963 — Article 68
High Courts03 Feb 1984
Commissioner of Wealth Tax Vs Sham Ice Oil and General Mills
Punjab And Haryana At Chandigarh · (1984) 17 TAXMAN 329
Wealth Tax Act, 1957 — Section 17, 27(1)
High Courts03 Feb 1984
Maghi Mal and Others Vs Kundan Lal and Another
Punjab And Haryana At Chandigarh · AIR 1984 P&H 193 : (1984) 1 RCR(Rent) 269
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts03 Feb 1984
Shri Sukhdev Chand, Asst. Commissioner of Income Tax, Acquisition Range Vs Shri Kashmir Singh Bhullar and Others
Punjab And Haryana At Chandigarh · (1984) 42 CTR 345 : (1984) 150 ITR 578 : (1985) 1 RCR(Criminal) 149 : (1985) 20 TAXMAN 436
Income Tax Act, 1961 — Section 293
High Courts03 Feb 1984
State of Punjab Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0083
High Courts03 Feb 1984
Sukha Singh Vs Chand Singh and others
Punjab And Haryana At Chandigarh · (1984) PLJ 221 : (1984) RRR 28
High Courts03 Feb 1984
Commissioner of Income Tax Vs Jawahar Woollen Textile Mills
Punjab And Haryana At Chandigarh · (1984) 41 CTR 255 : (1984) 148 ITR 393
Income Tax Act, 1961 — Section 271(1), 271(2), 280
High Courts03 Feb 1984Allowed
Shiv Dayal Vs Ishwar Dass
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Rent) 531
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Feb 1984
Rattan Cloth House and Others Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · AIR 1986 P&H 115
Arbitration Act, 1940 — Section 34
High Courts02 Feb 1984
Jarnail Singh Vs Prem and Others
Punjab And Haryana At Chandigarh · AIR 1984 P&H 336
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Feb 1984
Achhar Singh Vs Hazara Singh
Punjab And Haryana At Chandigarh · (1984) 02 P&H CK 0121
High Courts01 Feb 1984
Commissioner of Income Tax Vs Patram Dass Raja Ram Beri
Punjab And Haryana At Chandigarh · (1985) 45 CTR 42 : (1984) 148 ITR 120
Income Tax Act, 1922 — Section 23BIncome Tax Act, 1961 — Section 141, 271(1)