High Courts30 Nov 1989Allowed
Dr. R.N. Arora Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 1
Punjab Civil Services Rules, 1973 — Rule 3.26, 4.8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,777 of 4,611
High Courts29 Nov 1989Allowed
Adarsh Kumar Batra Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1991) CriLJ 118 : (1990) 97 PLR 217
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts29 Nov 1989
Haryana State and Another Vs Sudesh Raizada and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 54 : (1990) 98 PLR 86
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Nov 1989
Mohinder Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 145
High Courts29 Nov 1989
Sat Narain @ Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 160 : (1990) 1 RCR(Criminal) 185
High Courts29 Nov 1989Dismissed
Anup Singh Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 522
Punjab Municipal Act, 1911 — Section 232
High Courts29 Nov 1989
Provident Fund Inspector Vs Brake Lining Ltd. and Another
Punjab And Haryana At Chandigarh · (1990) 2 ACC 61 : (1990) 1 RCR(Criminal) 490
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A, 17, 6, 6C
High Courts28 Nov 1989Dismissed
Rajbir Jagpal Singh and Others Vs Sandeep Kumar Singla
Punjab And Haryana At Chandigarh · (1990) 98 PLR 162
High Courts28 Nov 1989Allowed
Harbhej Singh Vs Diwan Singh and Others
Punjab And Haryana At Chandigarh · (1990) CivCC 258 : (1990) 97 PLR 203
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11, Order 9 Rule 13, 115
High Courts28 Nov 1989Dismissed
Kishan Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 386
High Courts27 Nov 1989Dismissed
Mohinder Singh Vs Balwant Kaur
Punjab And Haryana At Chandigarh · (1990) 1 DMC 444
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Nov 1989Dismissed
Veer Piari Vs Sudershan Kumar and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 307 : (1990) 1 RCR(Rent) 375
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 18A(8)
High Courts27 Nov 1989Allowed
Subh Ram Vs Nitya Nand and Others
Punjab And Haryana At Chandigarh · (1989) 11 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts26 Nov 1989Dismissed
Manjit Singh Vs Director of Technical Education and Training, Punjab and others
Punjab And Haryana At Chandigarh · (1989) 11 P&H CK 0111
Limitation Act, 1963 — Section 5
High Courts24 Nov 1989
Smt. Vidya Wati Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1990) 1 ACC 492
Motor Vehicles Act, 1988 — Section 110A
High Courts24 Nov 1989
Rajinder Singh Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 158
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts24 Nov 1989Allowed
New India Assurance Co. Ltd. Vs Surinder Paul and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 940 : (1990) 97 PLR 318
Motor Vehicles Act, 1939 — Section 96(2)
High Courts24 Nov 1989Allowed
Sudershan Weaving Factory Vs Employees' State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (1990) 2 ACC 210 : (1999) 3 LLJ 112 : (1990) 97 PLR 361
Employees State Insurance Act, 1948 — Section 2(12), 45A, 82
High Courts24 Nov 1989Dismissed
Smt. Sumitra Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 97 PLR 248
Land Acquisition Act, 1894 — Section 30(2)
High Courts24 Nov 1989Allowed
The Executive Engineer, Civil Works (T) Division, Haryana State Electricity Board Vs M.K. Jain, Govt. Contractor and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 121
Arbitration Act, 1940 — Section 5