High Courts27 Nov 1991Dismissed
Kitab Singh and Others Vs Chief Canal Officer and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 263
Constitution of India, 1950 — Article 226, 227Haryana Canal and Drainage Act, 1974 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,665 of 4,611
High Courts27 Nov 1991Dismissed
Kherra Ram Vs Maya Devi
Punjab And Haryana At Chandigarh · (1992) 1 DMC 257
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Nov 1991Allowed
Karan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 657
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A
High Courts26 Nov 1991Allowed
The State of Punjab Vs S.I. Sarup Singh
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 1
High Courts26 Nov 1991Dismissed
Kulwant Singh Vs Hardial Singh
Punjab And Haryana At Chandigarh · (1992) 101 PLR 166
High Courts26 Nov 1991
Shiv Kumar and anr. Vs Jaswant Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 389 : (1992) 1 RCR(Criminal) 236
High Courts26 Nov 1991
Suresh Kumar Singhal Vs S.K.Khetarpal and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 257 : (1992) 1 SCT 480
High Courts26 Nov 1991
Bipin Kumar Bhatnagar Vs Pt.Raghbir Saran, Advocate, Ambala City
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 424
High Courts26 Nov 1991Dismissed
Surinder Singh Purba Vs State of Union Territory
Punjab And Haryana At Chandigarh · (1992) 1 DMC 242 : (1992) 3 RCR(Criminal) 185
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Nov 1991Allowed
Punjab Wakf Board Vs Mohd. Yakub
Punjab And Haryana At Chandigarh · (1991) 11 P&H CK 0114
Waqf Act, 1954 — Section 5(2)
High Courts25 Nov 1991Dismissed
Ram Sarup and Others Vs Jowala Parshad and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 211
High Courts25 Nov 1991Allowed
Hari Gobind Sharma, Sr. Assistant, Punjab Civil Secretariat Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 256
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 1991Allowed
Raj Kumar Vs Dharam Singh Etc.
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 225 : (1992) 102 PLR 280
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Punjab Security of Land Tenures Act, 1953 — Section 18, 25Punjab Security of Land Tenures Rules, 1956 — Rule 20B, 20C
High Courts25 Nov 1991
Hari Ram Vs Thakar Dwara Jee Maharaj
Punjab And Haryana At Chandigarh · (1992) 101 PLR 74
Easements Act, 1882 — Section 22, 23
High Courts25 Nov 1991Dismissed
Sadhu Singh Vs Kaur Singh
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 83 : (1992) 101 PLR 96 : (1992) 101 PLR 95
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9
High Courts25 Nov 1991Dismissed
Lal Singh Vs Nand Kaur and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 183
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts25 Nov 1991
Ajit Singh Vs Kakhbir Singh and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 193 : (1992) CivCC 352 : (1992) 101 PLR 609
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 60
High Courts25 Nov 1991Allowed
Smt. Kesar Devi and Others Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 230 : (1992) 101 PLR 257
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2), 8(3)Punjab Security of Land Tenures Act, 1953 — Section 9
High Courts25 Nov 1991
Baldev Krishan and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) CriLJ 2444 : (1994) 1 ILR (P&H) 380 : (1992) 1 RCR(Criminal) 637
Insecticides Act, 1968 — Section 17, 18, 22(6), 24, 24(3)Insecticides Rules, 1971 — Rule 27(5)
High Courts25 Nov 1991Dismissed
Income Tax Officer Ward (6) Vs Adinath Sales Corporation and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 427 : (1992) 1 RCR(Criminal) 136
Criminal Procedure Code, 1973 (CrPC) — Section 245(1), 397(2), 482Income Tax Act, 1961 — Section 194, 276B