High Courts29 Nov 1991
Court of its Own Motion Vs Rakesh Garg etc.
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 27 : (1992) 101 PLR 346
Hindu Marriage Act, 1955 — Section 13B(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,664 of 4,611
High Courts29 Nov 1991Dismissed
Constable Brij Pal Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 340
Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 16.24(1), 16.38
High Courts29 Nov 1991
Amarjit Kaur Vs Ranjit Singh Sarao
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 278 : (1992) 2 RCR(Criminal) 47
High Courts29 Nov 1991
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 102
High Courts29 Nov 1991Dismissed
Gram Panchayat Shitabgarh Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 616
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Nov 1991
Rishi Kumar Vs Suresh Chand and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 435 : (1992) 101 PLR 254
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 115
High Courts29 Nov 1991Allowed
State of Punjab Vs Lashkar Singh
Punjab And Haryana At Chandigarh · (1992) CriLJ 1745 : (1992) 1 RCR(Criminal) 185
Criminal Procedure Code, 1973 (CrPC) — Section 313Drugs and Cosmetics Act, 1940 — Section 18, 18A, 27A, 28
High Courts28 Nov 1991
State of Punjab Vs Mehal Singh
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 327
High Courts28 Nov 1991
Seema Vs Devinder Vohra
Punjab And Haryana At Chandigarh · (1992) 1 DMC 371
Hindu Marriage Act, 1955 — Section 24
High Courts28 Nov 1991
United Bus Service Vs The State Transport Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 627
Motor Vehicles Act, 1939 — Section 43A
High Courts28 Nov 1991
Seema Vohra Vs Devinder Vohra
Punjab And Haryana At Chandigarh · (1992) CivCC 333 : (1992) 1 DMC 264 : (1992) 101 PLR 250
Hindu Marriage Act, 1955 — Section 24
High Courts28 Nov 1991
Amrit Rani Vs Malhotra Industrial Corporation
Punjab And Haryana At Chandigarh · (1992) CivCC 733 : (1992) 1 CivCC 733 : (1992) 1 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Income Tax Act, 1961 — Section 278BNegotiable Instruments Act, 1881 (NI) — Section 138, 138B, 141
High Courts28 Nov 1991
Punjab State Cooperative Supply and Marketing Federation Ltd. Vs Commissioner (Appeals) Jalandhar Division
Punjab And Haryana At Chandigarh · (1992) PLJ 695 : (1993) 1 RRR 496
High Courts27 Nov 1991Allowed
Raghunath Dass Vs Ranbir Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 629
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Nov 1991
Ramesh Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 BC 275 : (1997) 1 DCR 244 : (1984) 1 DCR 244 : (1992) 2 RCR(Criminal) 167
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1991
Union of India and anr. Vs Ram Narain (dead) By LRs.
Punjab And Haryana At Chandigarh · (1992) 2 LJR 468 : (1992) PLJ 232 : (1992) 2 RRR 51
High Courts27 Nov 1991
Jarnail Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 234
High Courts27 Nov 1991
Om Parkash and anr. Vs Punjab State and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 391 : (1992) 1 RCR(Criminal) 195
High Courts27 Nov 1991
Romesh Chand and ors. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 56 : (1992) 1 BC 275 : (1992) 1 BLJ 275 : (1992) ISJ 416 : (1992) 1 RCR(Criminal) 167
High Courts27 Nov 1991Allowed
Sat Pal Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 88
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115