High Courts13 Dec 1991Dismissed
Sushila Vs Om Parkash
Punjab And Haryana At Chandigarh · (1993) 1 DMC 358
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,661 of 4,611
High Courts13 Dec 1991Allowed
Mange Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 263
High Courts13 Dec 1991Dismissed
Vir Chand Vs Hakam Chand and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 556 : (1992) 1 RCR(Rent) 649
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts13 Dec 1991
Tuhi Ram Vs Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (1992) 105 CTR 378 : (1993) 199 ITR 490
Constitution of India, 1950 — Article 246, 366Income Tax Act, 1961 — Section 194A, 2(14), 2(47), 45
High Courts13 Dec 1991Allowed
Employees' State Insurance Corporation Vs Amar Dry Cleaner
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 88 : (1992) 101 PLR 583
Employees State Insurance Act, 1948 — Section 2(12)Factories Act, 1948 — Section 2
High Courts13 Dec 1991
Guran Ditta Vs The Financial Commissioner (Revenue) and Secretary of Govt., Punjab
Punjab And Haryana At Chandigarh · AIR 1992 P&H 300 : (1994) 2 ILR (P&H) 330
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Displaced Persons (Claims) Act, 1950 — Section 2
High Courts13 Dec 1991Dismissed
Piare Lal Vs Suresh Chand Gupta and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 252 : (1992) 1 RCR(Rent) 143
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts12 Dec 1991
Balkar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 407 : (1992) 1 RCR(Criminal) 328
High Courts12 Dec 1991
Karnail Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 384 : (1992) 1 RCR(Criminal) 227
High Courts12 Dec 1991
Jamna Kaur and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 341
High Courts12 Dec 1991
State of Punjab Vs Chuhar Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 296 : (1992) 3 RCR(Criminal) 313
High Courts10 Dec 1991
Sneh Lata and anr. Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 595
High Courts10 Dec 1991
Siri Ram Sat Paul Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 613
High Courts09 Dec 1991Allowed
Chanan Singh (Deceased) Represented by his Legal Heirs Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 478 : (1992) 101 PLR 467
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 214(1)
High Courts09 Dec 1991
Subhash Chander Dhawan and ors. Vs Jyoti
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 697
High Courts09 Dec 1991
Vidhya Chawla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 314 : (1992) PLJ 295 : (1992) 2 RRR 421
High Courts09 Dec 1991
Darshan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0047
High Courts09 Dec 1991
Bank of Baroda Vs Anand Woollen Mills Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 472
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts09 Dec 1991
Bawa Singh Vs Avtar Singh Johal and Another
Punjab And Haryana At Chandigarh · (1993) 1 ACC 203
Employees Compensation Act, 1923 — Section 10Limitation Act, 1963 — Section 5
High Courts08 Dec 1991
Nirmal Kaur Vs Balbir Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 904 : (1992) 1 CurLJ 211 : (1992) 1 RCR(Criminal) 49