High Courts08 Jan 1992
Baij Nath alias Vainkat Puri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 270
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,659 of 4,611
High Courts08 Jan 1992
Mahant Mela Ram Chela Mahant Inder Dass Vs Shiromani Gurudwara Parbandhak Committee, Amritsar
Punjab And Haryana At Chandigarh · AIR 1992 P&H 252 : (1993) 103 PLR 385
Evidence Act, 1872 — Section 114, 138Sikh Gurdwaras Act, 1925 — Section 3(1), 5, 5(1), 7(5)
High Courts07 Jan 1992
Ch. Katar Singh, Ex. Finance Minister Vs Shri Hari Singh Nalwa, M.L.A.
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 100, 100(1), 117, 36, 36(1)
High Courts07 Jan 1992Dismissed
Shri Ram Phal Punia and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 317
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 1992Allowed
Maninder Pal Singh Vs The Punjab Agricultural University and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 359
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts07 Jan 1992
Anand Parkash Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 283 : (1992) 101 PLR 310
High Courts07 Jan 1992
State of Punjab Vs Sewa Singh
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 359
High Courts07 Jan 1992Allowed
Sahib Singh Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (1993) CriLJ 509 : (1992) 3 RCR(Criminal) 378 : (1992) 3 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts06 Jan 1992Allowed
District Bhatinda Khadi Gram Udyog Karya Karta Sangh Vs Amarjit Pal and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 575 : (1992) 1 RCR(Rent) 664 : (1992) 1 RCR(Rent) 532
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Punjab Relief of Indebtedness (Deposit in Court) Rules, 1935 — Rule 7
High Courts06 Jan 1992Dismissed
Paramjit Singh Vs Sandeep Kaur Alias Pushpa
Punjab And Haryana At Chandigarh · (1992) 2 DMC 314 : (1992) 102 PLR 24
Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5
High Courts29 Dec 1991
Goetze India Ltd Vs M/s. Pure Drinks (New Delhi) Ltd.
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0093
Companies Act, 1956 — Section 433, 439
High Courts20 Dec 1991
Goetze India Ltd. Vs Pure Drinks (New Delhi) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1994) 80 CompCas 340 : (1993) 104 PLR 745
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433, 434, 439, 442, 443
High Courts20 Dec 1991
Shatan Singh Vs Commissioner, Hisar Division, Hisar
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 325 : (1992) PLJ 173 : (1992) 1 RRR 429
High Courts20 Dec 1991
Kulwant Singh Vs State of Haryana through its Director General of Prisons and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 267
High Courts20 Dec 1991
State of Punjab Vs Bikkar Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 306 : (1992) 3 RCR(Criminal) 245
High Courts20 Dec 1991
J.P.Somaiya, Company Secretary Vs Charan Singh Bhullar, Insecticide Inspector
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0022
High Courts20 Dec 1991
Gian Singh Vs Union of India .
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 25 : (1992) PLJ 137 : (1992) 2 RRR 1
High Courts19 Dec 1991
Vijay Bandhu Vs Som Dev Malik
Punjab And Haryana At Chandigarh · (1992) 101 PLR 484 : (1992) 1 RCR(Rent) 308
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 9(1), 9(2)
High Courts19 Dec 1991
Tarlok Singh and ors.. Vs Baldev Singh and anr..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 641
High Courts18 Dec 1991Allowed
Dharambir and Others Vs The Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 275