High Courts18 Aug 1993
Rakesh Kumar Vs Central Bureau of Investigation and anr.
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 686
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,566 of 4,611
High Courts18 Aug 1993
Dalip Kumar (Died) through L.Rs and another Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 140 : (1993) 105 PLR 609
Constitution of India, 1950 — Article 141Land Acquisition Act, 1894 — Section 28A, 4
High Courts17 Aug 1993Dismissed
Pritam Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1994) 106 PLR 359
Civil Procedure Code, 1908 (CPC) — Section 20(C)Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts17 Aug 1993
Tulsa Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 ACC 303 : (1994) ACJ 725
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts17 Aug 1993Dismissed
Ram Swaroop Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 80 : (1994) 1 RCR(Rent) 95
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 4(2)
High Courts17 Aug 1993Dismissed
New India Assurance Company Ltd. Vs Kewal Krishan and Others
Punjab And Haryana At Chandigarh · (1994) ACJ 196 : (1993) 104 PLR 691
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Motor Vehicles Act, 1939 — Section 96
High Courts17 Aug 1993
Bhagat Ram and ors. Vs Gurbhej Singh
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 194
High Courts17 Aug 1993
Devinder Kaur Sekhon Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 1
High Courts17 Aug 1993
Jetha Ram and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 689
High Courts17 Aug 1993
State of Punjab Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 662
High Courts17 Aug 1993
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 698
High Courts17 Aug 1993Dismissed
Arur Singh Vs Kulwant Singh and Another
Punjab And Haryana At Chandigarh · (1994) 1 CivCC 621 : (1994) 106 PLR 321
High Courts17 Aug 1993
New India Assurance Co. Ltd. Vs Kewal Krishan and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 332
High Courts16 Aug 1993
K.C. Vanaspati Vs Asstt. Collector of C. Ex. and Cus.
Punjab And Haryana At Chandigarh · (1994) 46 ECC 294 : (1994) 72 ELT 821 : (1993) 3 RCR(Criminal) 599
Central Excises and Salt Act, 1944 — Section 14, 40, 9, 9(1)Customs Act, 1962 — Section 108
High Courts16 Aug 1993Allowed
Ajay Paliwal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 106 PLR 533
Land Acquisition Act, 1894 — Section 23
High Courts13 Aug 1993
Tulla Ram Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 399 : (1993) 105 PLR 316
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Aug 1993Dismissed
Chaman Lal Vs Pinke
Punjab And Haryana At Chandigarh · (1994) 1 DMC 422 : (1993) 105 PLR 646
Hindu Marriage Act, 1955 — Section 9
High Courts13 Aug 1993Allowed
Krishan Lal and Others Vs Suraj Bhan Driver and Others
Punjab And Haryana At Chandigarh · (1994) 1 ACC 206 : (1994) 106 PLR 566
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Aug 1993
State of Punjab Vs Daljit Singh
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 689 : (1993) 3 RCR(Criminal) 636
High Courts13 Aug 1993
Karnail Singh Vs Ramesh Kumar Gupta
Punjab And Haryana At Chandigarh · (1984) 2 DCR 26 : (1994) 1 LJR 184 : (1993) 3 RCR(Criminal) 642