High Courts23 Aug 1993Dismissed
Smt. Sant Kaur and Others Vs Tehal Singh and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 549
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,565 of 4,611
High Courts23 Aug 1993Dismissed
Jasdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 105 PLR 280
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
High Courts23 Aug 1993Dismissed
Shamsher Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 50
Constitution of India, 1950 — Article 14, 226, 227Land Acquisition Act, 1894 — Section 4
High Courts20 Aug 1993Allowed
Balwant Singh Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (1993) 104 PLR 718 : (1994) 1 RCR(Rent) 93
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts20 Aug 1993
Ram Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) CriLJ 1458 : (1993) 3 RCR(Criminal) 665
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts20 Aug 1993Allowed
Food Corporation of India Vs The Loco Jalandhar Cooperative Labour and Construction Society Ltd.
Punjab And Haryana At Chandigarh · (1994) 107 PLR 732
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1993
Manjit Kaur Vs Surinder Singh
Punjab And Haryana At Chandigarh · AIR 1994 P&H 5 : (1994) 1 DMC 469 : (1994) 106 PLR 241
Hindu Marriage Act, 1955 — Section 12, 13, 28
High Courts20 Aug 1993
Dharamvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 682 : (1993) 3 RCR(Criminal) 711
High Courts20 Aug 1993
Ruth Parveen John Vs Paul Crescent John and Another
Punjab And Haryana At Chandigarh · (1994) 1 DMC 486
Divorce Act, 1869 — Section 10, 17Evidence Act, 1872 — Section 108
High Courts20 Aug 1993Dismissed
Iqbal Kaur and Another Vs Wazir Chand and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 462
Limitation Act, 1963 — Article 61
High Courts19 Aug 1993
Deepak Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 92
High Courts19 Aug 1993
Dwarka Dass Sham Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 583
High Courts19 Aug 1993
Mewa Singh Vs Prithipal Singh Insecticides
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 730 : (1994) 1 RCR(Criminal) 94
High Courts19 Aug 1993Allowed
Kanta Devi Vs Suresh
Punjab And Haryana At Chandigarh · (1993) 2 DMC 438 : (1994) 107 PLR 108
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Aug 1993Dismissed
Paramjit Kaur and Tej Kaur Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1993) 105 PLR 544
Hindu Marriage Act, 1955 — Section 10(2), 13(1A)
High Courts18 Aug 1993Dismissed
Prema Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 738
High Courts18 Aug 1993Dismissed
Narang Motor Cycle Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 289
Constitution of India, 1950 — Article 226, 227
High Courts18 Aug 1993
Jai Bhagwan Vs Madhu Bala
Punjab And Haryana At Chandigarh · (1995) 1 DMC 203
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Aug 1993
Baldhir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 46
High Courts18 Aug 1993
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 3 RCR(Criminal) 673