High Courts10 Nov 1995Dismissed
Devi Dayal and Another Vs Surinder Mohan Sharma
Punjab And Haryana At Chandigarh · (1996) 112 PLR 290 : (1996) 1 RCR(Rent) 35
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,425 of 4,611
High Courts10 Nov 1995
Ram Phal Vs Financial Commissioner and Secretary to Govt. Haryana Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 233
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 102, 102(5)
High Courts10 Nov 1995Dismissed
Jagir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2018
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397(2), 482
High Courts10 Nov 1995
Ranjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 620
High Courts10 Nov 1995
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 131
High Courts10 Nov 1995
Dr. Paul alias Mahabir Singh Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 319
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 2, 3
High Courts10 Nov 1995Allowed
Balwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1533
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108
High Courts09 Nov 1995Dismissed
Kishan Chand Vs Smt. Basanti Devi (Died)
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 585 : (1996) 113 PLR 135 : (1996) 3 RCR(Civil) 487
High Courts09 Nov 1995Dismissed
Inder Singh (Deceased) and Others Vs Mukand Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 360
Limitation Act, 1963 — Section 27
High Courts09 Nov 1995
Karnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 137
High Courts08 Nov 1995
Daya Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 184
High Courts08 Nov 1995
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 790
High Courts08 Nov 1995Dismissed
Ram Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 661
High Courts06 Nov 1995Dismissed
Punjab Wireless Systems Ltd. Vs Canara Bank and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Nov 1995
Rajo Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 191
High Courts06 Nov 1995
Hem Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 796
High Courts03 Nov 1995Dismissed
Infrastructure Leasing and Financial Services Ltd. Vs S.A. Builders Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 1089 : (1996) 112 PLR 404
Companies Act, 1956 — Section 433, 434
High Courts02 Nov 1995Allowed
Punjab Maize Product Limited Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (1996) 112 PLR 295
Constitution of India, 1950 — Article 226
High Courts02 Nov 1995
Harbans Singh Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 666
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts02 Nov 1995
Tej Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 217