High Courts08 Jul 1996
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 386
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,378 of 4,611
High Courts08 Jul 1996
Virbhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 517
High Courts08 Jul 1996
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 761
High Courts08 Jul 1996
Mrs. Kamla Kumari Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1996) 222 ITR 827
Wealth Tax Act, 1957 — Section 5(1)
High Courts08 Jul 1996
Harbans Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 349 : (1997) 1 RCR(Criminal) 257
High Courts08 Jul 1996Dismissed
United India Insurance Co. Ltd. Vs Shivalik Agro Chemical
Punjab And Haryana At Chandigarh · (1996) 114 PLR 268 : (1996) 3 RCR(Civil) 602
Arbitration Act, 1940 — Section 34
High Courts08 Jul 1996
Baldev Kaur and Others Vs Nazar Singh and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1159 : (1997) 115 PLR 57 : (1997) 1 RCR(Civil) 601
Motor Vehicles Act, 1988 — Section 166
High Courts08 Jul 1996Dismissed
S.G.N. Cables Industries Private Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 592 : (1997) 1 RCR(Civil) 222
Constitution of India, 1950 — Article 226
High Courts08 Jul 1996
P.N. Berry and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 91 TAXMAN 114
Income Tax Act, 1961 — Section 256, 40(b)
High Courts08 Jul 1996Allowed
Amar Khad Store and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 917 : (1996) 3 RCR(Criminal) 140
Insecticides Act, 1968 — Section 17, 18, 29, 3, 33Insecticides Rules, 1971 — Rule 27(5)
High Courts05 Jul 1996Allowed
Ranbir Kaur @ Harjit Kaur Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 115 : (1997) 2 DMC 148 : (1997) 3 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 2(1), 29(2)
High Courts05 Jul 1996
Rajiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 53
High Courts05 Jul 1996
Gurmel Singh Vs Incharge, Police Chowki Dharamgarh
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 831 : (1996) 3 RCR(Criminal) 691
High Courts05 Jul 1996
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 752
High Courts05 Jul 1996
Piara Singh Vs Bawa Singh and others
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 164
High Courts05 Jul 1996Allowed
Usha Rani Vs Pardeep Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 1 DMC 74
Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Jul 1996
Jaspal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 1280 : (1996) 3 RCR(Criminal) 104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jul 1996
Har Kishan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 185
High Courts04 Jul 1996Dismissed
Gurcharan Singh Vs Meena Kumari and Others
Punjab And Haryana At Chandigarh · (1997) 1 DMC 185 : (1996) 3 RCR(Criminal) 273
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts04 Jul 1996
Balal Pather Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 1 LLJ 984
Constitution of India, 1950 — Article 226, 227