High Courts12 Jan 1998
Gurcharan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 235 : (1998) 2 RCR(Criminal) 38
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,254 of 4,612
High Courts12 Jan 1998
Ghanshyam Dass Vs Presiding Officer, Labour Court, Ambala and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 28 : (1998) 119 PLR 105
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts12 Jan 1998Allowed
V.B. Sali, Colonel V-138P Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 625
Army Rules, 1954 — Rule 16A
High Courts12 Jan 1998Allowed
Vinod Kumari Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494
High Courts12 Jan 1998Allowed
Mohinder Ram Vs Smt. Kartar Kaur and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 421
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, Order 41 Rule 8
High Courts11 Jan 1998
Charanjit Kaur Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 216
High Courts09 Jan 1998Dismissed
Mahinder Singh Vs Ganga Ram
Punjab And Haryana At Chandigarh · (1998) 120 PLR 189
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jan 1998
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 ALT(Cri) 6 : (1998) 92 CompCas 957
Insecticides Act, 1968 — Section 33
High Courts09 Jan 1998
Yash Paul Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 506
High Courts09 Jan 1998
A.K.Mukherjee Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 AICLR 304 : (1998) 1 AICLR 746 : (1998) 1 RCR(Criminal) 638
High Courts09 Jan 1998
Subhash Bagri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 195
High Courts08 Jan 1998
Tirlok Singh Vs Raj Kaur
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 271 : (1998) 2 RCR(Civil) 43
High Courts08 Jan 1998
Chandgi Ram Vs Chief Canal Officer, Haryana
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 506 : (1999) 2 PLR 483 : (1999) 3 RCR(Civil) 630
High Courts08 Jan 1998Dismissed
Chandgi Ram and Others Vs The Chief Canal Officer and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 483
Haryana Canal and Drainage Act, 1974 — Section 18(2)
High Courts08 Jan 1998Allowed
Smt. Mewa Devi Vs The Civil Judge (Junior Division) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 788 : (1998) 2 RCR(Civil) 534
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts08 Jan 1998
Kuldeep Agricultural Workshop Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 782 : (1998) 2 RCR(Civil) 229
Land Acquisition Act, 1894 — Section 23
High Courts08 Jan 1998
Mangat Rai Vs Punjab Road Transport Corpn. and another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 791
Industrial Disputes Act, 1947 — Section 11
High Courts08 Jan 1998Dismissed
Malkiat Singh Vs Smt. Hardip Kaur alias Malkiat Kaur and Another
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 276 : (1998) 119 PLR 158 : (1998) 1 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A
High Courts08 Jan 1998
Chhotu Wd/o Rek Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 LJR 99 : (1999) 4 RCR(Civil) 541
High Courts08 Jan 1998
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 156 : (1998) 2 RCR(Criminal) 15