High Courts13 Jan 1998Allowed
Maharishi Dayanand University Vs Shobha Chaudhry
Punjab And Haryana At Chandigarh · (1998) 119 PLR 35 : (1998) 1 RCR(Civil) 709
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,253 of 4,612
High Courts13 Jan 1998Allowed
Tara Chand Vs Keshar Dass
Punjab And Haryana At Chandigarh · (1998) 118 PLR 783
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts13 Jan 1998Dismissed
Smt. Phusan Devi Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 780 : (1998) 2 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151 , 152Land Acquisition Act, 1894 — Section 23
High Courts13 Jan 1998
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 644
High Courts13 Jan 1998
General Manager, Haryana Roadways, Karnal Vs Presiding Officer, Industrial Tribunal-cum-labour Court, Panipat and another
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0119
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts13 Jan 1998
Mukand Singh Vs Gurmail Singh alias Gela Singh
Punjab And Haryana At Chandigarh · (1998) 3 LLR 200 : (1998) 1 PLJ 309 : (1998) 4 RCR(Civil) 79
High Courts13 Jan 1998
Deep Singh @ Deepa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 768
High Courts13 Jan 1998
Municipal Corporation, Amritsar Vs Usha Kumari
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 63 : (1998) 3 LLR 592 : (1998) 1 RCR(Civil) 727
High Courts13 Jan 1998
Bhagwan Dass Vs Managing Committee of H.R.Hindu High School, Hissar
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 440 : (1998) 1 RCR(Civil) 557 : (1998) 3 SCT 61
High Courts13 Jan 1998Dismissed
Shree Maha Laxmi Dal Mill and Another Vs Kishan Chand Sita Ram and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 175 : (1998) 3 CivCC 473 : (1998) 120 PLR 143 : (1998) 1 RCR(Civil) 544
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts13 Jan 1998
Dalu Ram and Others Vs Harphool and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 448 : (1998) 1 RCR(Civil) 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jan 1998Dismissed
Hari Dass Vs Parkash Kaur
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 96 : (1998) 119 PLR 171 : (1998) 1 RCR(Civil) 675
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jan 1998Allowed
Baljinder Singh Vs Gurvinder Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 103 : (1998) 118 PLR 638
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, 115
High Courts13 Jan 1998Dismissed
Devi Sarup and Others Vs Smt. Veena Nirwani and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 91 : (1998) 3 RCR(Civil) 110 : (1998) 2 RCR(Civil) 40 : (1998) 2 RCR(Rent) 25
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Jan 1998Dismissed
M/S Jindal Commercial College, Bhatinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 01 P&H CK 0196
High Courts12 Jan 1998Dismissed
Jindal Commercial College Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 760 : (1998) 2 RCR(Civil) 575
High Courts12 Jan 1998Dismissed
Bhavenesh Kumar Vs Shushma Sharma
Punjab And Haryana At Chandigarh · (1998) 2 DMC 33
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jan 1998Allowed
Sh. Amrik Singh Vs Prahlad Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 294 : (1998) 1 RCR(Civil) 545
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts12 Jan 1998
Kewal Ram Bhiwani Ram Vs Om Parkash Setia
Punjab And Haryana At Chandigarh · (1998) 3 LLR 601 : (1998) 2 PLJ 192 : (1998) 3 PLR 134 : (1998) 1 RCR(Civil) 494
High Courts12 Jan 1998
Rajender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 635