High Courts30 Jul 1998Allowed
Ranjit Kashyap and Others Vs Central Board of Secondary Education and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 534
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,209 of 4,612
High Courts30 Jul 1998Dismissed
Punjab State etc. Vs Onkar Nath and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 492 : (1998) 4 RCR(Civil) 669
Limitation Act, 1963 — Section 5
High Courts30 Jul 1998Dismissed
S. Mewa Singh Gill Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 679 : (1999) 1 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts30 Jul 1998
Gurbux Singh and others Vs Executive Engineer, Ropar Division, Sirhind Canal, Ropar and another
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 1327 : (1998) 120 PLR 594
Payment of Wages Act, 1936 — Section 15
High Courts29 Jul 1998
Gobind Stone Crushing Company Vs Ram Bilas
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 6 : (1998) 4 RCR(Civil) 99 : (1998) 4 SCT 736
High Courts28 Jul 1998Allowed
Dhani Ram Chaudhary Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 298
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 4, 8
High Courts28 Jul 1998
Zabbar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 153
High Courts28 Jul 1998
Tirlok Chand Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 212
High Courts28 Jul 1998
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0127
High Courts28 Jul 1998
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 69 : (1998) 3 AICLR 544 : (1998) 4 RCR(Criminal) 425
High Courts28 Jul 1998
Dhian Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 286 : (1998) 4 RCR(Criminal) 336
High Courts28 Jul 1998
Dhani Ram Chaudhary Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 298
High Courts28 Jul 1998
Gurdev Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 232
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Jul 1998
K.B.Sharma Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 779
High Courts27 Jul 1998
Bhup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 130 : (1998) 4 RCR(Criminal) 565
High Courts27 Jul 1998
Malkiat Singh alias Pappu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) CriLJ 4724
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts24 Jul 1998
National Fertilizers Employees Co-operative Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 07 P&H CK 0188
High Courts24 Jul 1998
Faqir Chand alias Sat Pal Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1998) 2 CurLJ 650 : (1998) 4 RCR(Civil) 137
High Courts24 Jul 1998Allowed
Gurlal Singh Sandhu and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 538
Indian Medical Council Act, 1956 — Section 33
High Courts24 Jul 1998
Billu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 280 : (1998) 2 CurLJ 338 : (1998) 4 RCR(Criminal) 521